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K.Dileep Kumar vs The Kerala State Road Transport ...
2023 Latest Caselaw 7145 Ker

Citation : 2023 Latest Caselaw 7145 Ker
Judgement Date : 23 June, 2023

Kerala High Court
K.Dileep Kumar vs The Kerala State Road Transport ... on 23 June, 2023
             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
         THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
     FRIDAY, THE 23RD DAY OF JUNE 2023 / 2ND ASHADHA, 1945
                      WP(C) NO. 31566 OF 2016
PETITIONER:

             K.DILEEP KUMAR
             DRIVER GRADE 11,
             THAMARASSERY UNIT,
             KERALA STATE ROAD TRANSPORT
             CORPORATION, PIN-673573
             BY ADVS.
             SRI.S.PRASANTH (AYYAPPANKAVU)
             SMT.A.ARABHI
             SMT.VARSHA BHASKAR

RESPONDENTS:

     1       THE KERALA STATE ROAD TRANSPORT CORPORATION
             REPRESENTED BY ITS CHAIRMAN & MANAGING DIRECTOR,
             TRANSPORT BHAVAN, THIRUVANANTHAPURAM-695023
     2       THE EXECUTIVE DIRECTOR (ADMINISTRATION)
             THE KERALA STATE ROAD TRANSPORT CORPORATION
             TRANSPORT BHAVAN, THIRUVANANTHAPURAM-695023
             BY ADVS.
             SRI.M.GOPIKRISHNAN NAMBIAR, SC.
             SRI.DEEPU THANKAN - SC



      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON   23.06.2023,   THE   COURT    ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 W.P.(C).No. 31566 of 2016
                                    :2:



                   DEVAN RAMACHANDRAN, J.
                =========================
                    W.P.(C).No. 31566 of 2016
               ==========================
                Dated this the 23rd day of June, 2023

                             JUDGMENT

The learned counsel for the petitioner submitted that, since

his client has retired from service, no further orders are being

sought for in this writ petition.

This writ petition is, therefore, closed.

Sd/-

DEVAN RAMACHANDRAN JUDGE anm W.P.(C).No. 31566 of 2016

APPENDIX OF WP(C) 31566/2016

PETITIONER EXHIBITS EXHIBIT P1 TRUE COPY OF THE JUDGMENT DATED 29/10/2014 IN WPC NO. 28346/2014 EXHIBIT P2 TRUE COPY OF THE ORDER NO.

PL.14/001427/14 DATED 1/1/2015 ISSUED BY THE 1ST RESPONDENT EXHIBIT P3 TRUE COPY OF THE PROCEEDINGS DATED 29/6/2016 OF THE MEDICAL BOARD HELD AT GOVT. GENERAL HOSPITAL KOZHIKODE EXHIBIT P4 TRUE COPY OF THE PROFORMA FOR LIGHT DUTY DATED 20/11/2015 SUBMITTED BY THE PETITIONER EXHIBIT P5 TRUE COPY OF THE MEMORANDUM NO.

PL14(13)/017560/2016 DATED 24/8/2016 ISSUED BY THE 2ND RESPONDENT EXHIBIT P6 TRUE COPY OF THE APPLICATION DATED 27/8/2016 SUBMITTED BY THE PETIITONER FOR CATEGORY CHANGE TO THE POST OF STORE ISSUER EXHIBIT P7 TRUE COPY OF TERMS AND CONDITIONS FOR POSTING TO THE LOWER CATEGORY AS STORE ISSUER EXHIBIT P8 TRUE COPY OF THE RELEVANT EXTRACT OF THE SERVICE AND WAGES AGREEMENT DATED 22/5/2012 EXECUTED BETWEEN THE MANAGEMENT OF KSRTC AND TRADE UNIONS

 
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