Kerala High Court
Mariamma John vs 1. Sherly John on 23 June, 2023
OP (RC) No.95/2022 1/2
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MRS. JUSTICE SOPHY THOMAS
rd
Friday, the 23 day of June 2023 / 2nd Ashadha, 1945
IA.NO.3/2023 IN OP (RC) NO. 95 OF 2022
RCP 1/2013, RCP 2/2013, RCP 3/2013 & RCP 4/2013 OF RENT CONTROL
COURT, CHENGANNUR, ALAPPUZHA
PETITIONER/ PETITIONER:
MARIAMMA JOHN, AGED 72 YEARS, W/O. LATE JOY VELLURUZHATHIL JOHN,
UZHATHIL HOUSE, VAZHARMANAGALAM, CHENGANNUR P.O., CHENGANNUR
VILLAGE, CHENGANNUR TALUK, ALAPPUZHA DISTRICT REPRESENTING THROUGH
HER POWER OF ATTORNEY HOLDER BLESSON THOMAS, AGED 27 YEARS, S/O.
REJI THOMAS, VADAKKANETHILKUZHIYIL POIKAYIL, MULAKKUZHA P.O.,
CHENGANNUR VILLAGE, CHENGANNUR TALUK, ALAPPUZHA DISTRICT
RESPONDENTS/ RESPONDENTS:
1. SHERLY JOHN, D/O. MARIAMMA JOHN, UZHATHIL VEETTIL, VAZHARMANGALAM
MURI, CHENGANNUR VILLAGE, CHENGANNUR TALUK. PIN- 689 121
2. DAVIS JOHN, S/O. MARIAMMA JOHN, UZHATHIL VEETTIL, VAZHARMANGALAM
MURI, CHENGANNUR VILLAGE, CHENGANNUR TALUK. PIN- 689 121
3. SHERIN JOHN, S/O. MARIAMMA JOHN, UZHATHIL VEETTIL, VAZHARMANGALAM
MURI, CHENGANNUR VILLAGE, CHENGANNUR TALUK PIN- 689 121. (NOW AT
CENTRAL JAIL POOJAPPURA, THIRUVANANTHAPURAM PIN-695 001)
4. MARIAMA SAMUEL, AGE 70 YEARS, W/O.T.T.KAIPALLIMADAM, PEEDIKAYIL
HOUSE, KEEZHCHERIMEL MURI, CHENGANNUR VILLAGE. PIN- 689 121
5. P.S. ANIYAN, AGED 58 YEARS, S/O MARIYAMMA SAMUEL, KAIPALLIMADAM,
PEEDIKAYIL HOUSE, KEEZHCHERIMEL MURI, CHENGANNUR VILLAGE. PIN- 689
121
6. PONNAPPAN PILLAI, AGE ABOUT 75 YEARS, GOVINDA VILASAM, KEEZHCHERIMEL
MURI, CHENGHANNUR VILLAGE. PIN- 689 121
7. BABU KUMAR, AGED ABOUT 47 YEARS, GOINDA VILASAM, KEEZHCHRIMEL MURI,
CHENGHANNUR VILLAGE. PIN-689 121
8. RAJENDRAN, AGED ABOUT 46 YEARS, GOVINDA VILASAM, KEEZHCHRIMEL MURI,
CHENGHANNUR VILLAGE. PIN-689 121
9. K.T. THOMAS, KADAYAKKETHU VEEDU, ANGADICAL MURI, CHENGHANNUR
VILLAGE, CHENGANNUR TALUK. PIN-689 121
10. SUKUMARAN, KALATHARAYIL HOUSE, THITTAMEL MURI, CHENGANNUR VILLAGE,
CHENGANNUR TALUK, ALAPPUZHA, PIN- 689 121
11. VIJAYAMMA, W/O. SUKUMARAN, KALATHARAYIL HOUSE, THITTAMEL MURI,
CHENGANNUR VILLAGE, CHENGANNUR TALUK, ALAPUZHA, PIN-689 121
OP (RC) No.95/2022 2/2
12. SURESH, S/O. SUKUMARAN, KALATHARAYIL HOUSE, THITTAMEL MURI,
CHENGANNUR VILLAGE, CHENGANNUR TALUK, KOTTAYAM. PIN -689121
13. SUNIL, S/O. SUKUMARAN, KALATHARAYIL HOUSE, THITTAMEL MURI,
CHENGANNUR VILLAGE, CHENGANNUR TALUK, KOTTAYAM. PIN -689121
Application praying that in the circumstances stated in the
affidavit filed therewith the High Court be pleased to pass an order
disposal of RCP No 1/2013, RCP No. 2/2013, RCP 3/2013 and RCP 4/2013 of
Rent Control Court, Chengannur extending the time limit fixed by this
Honourable Court by one month, in the best interest of justice.
This Application coming on for orders upon perusing the application
and the affidavit filed in support thereof, and this court's judgment
dated 04-11-2022 and this court's order dated 09-03-2023 in IA-1/2023, and
upon hearing the arguments of M/S P.HARIDAS, BIJU HARIHARAN, SHIJIMOL
M.MATHEW, P.C.SHIJIN & RISHIKESH HARIDAS, Advocates for the petitioners
and of Sri. N.ASHOK KUMAR, Advocate for the respondents 4, 5, 6, 8, 9 &
12, the court passed the following:
O R D E R
Time sought for, is extended by one month.
Sd/- A.MUHAMED MUSTAQUE, JUDGE
Sd/- SOPHY THOMAS, JUDGE
23-06-2023 /True Copy/ Assistant Registrar
