Shaji T.P vs Sasidharan T.S
2023 Latest Caselaw 7112 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
                   THE HONOURABLE MR.JUSTICE V.G.ARUN
          FRIDAY, THE 23RD DAY OF JUNE 2023 / 2ND ASHADHA, 1945
                          OP(CRL.) NO. 192 OF 2023
IN ST 3578/2016 OF JUDICIAL MAGISTRATE OF FIRST CLASS -I, PATHANAMTHITTA


PETITIONERS/ACCUSED NO.1 & 2:

     1     SHAJI T.P
           AGED 58 YEARS
           S/O LATE PURUSHOTHAMAN, RAGAM HOUSE,
           ELANTHOOR P.O, ELANTHOOR VILLAGE,
           KOZHENCHERRY TALUK, PATHANAMTHITTA DISTRICT,
           PIN - 689643
     2     SHEEBA KUMARI C.V @ SHEEBA SHAJI
           AGED 52 YEARS
           W/O SHAJI T.P, RAGAM HOUSE,sbt bypass
           ELANTHOOR P.O, ELANTHOOR VILLAGE,
           KOZHENCHERRY TALUK, PATHANAMTHITTA DISTRICT,
           PIN - 689643

           BY ADVS.
           MANU RAMACHANDRAN
           M.KIRANLAL
           R.RAJESH (VARKALA)
           SAMEER M NAIR
           GEETHU KRISHNAN
           SAILAKSHMI MENON


RESPONDENT/COMPLAINANT:

           SASIDHARAN T.S
           AGED 82 YEARS
           S/O LATE SANKARAN, RAGAM HOUSE, ELANTHOOR P.O,
           ELANTHOOR VILLAGE, KOZHENCHERRY TALUK, PATHANAMTHITTA
           DISTRICT,
           PIN - 689643

           BY ADV. VINOD KUMAR POOVATHUMMOOTTIL


     THIS OP (CRIMINAL) HAVING COME UP FOR ADMISSION ON 23.06.2023, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 O.P.(Crl)No.192 OF 2023
                                      2




                              JUDGMENT

Dated this the 23rd day of June, 2023

It is informed that an order has been passed in

the revision petition filed by the petitioners.

The original petition is hence closed, maintaining

the interim order for a week, so as to provide an

opportunity to the petitioners to challenge the order

passed in the revision petition.

Sd/-

V.G.ARUN

JUDGE NB/23-6 O.P.(Crl)No.192 OF 2023

APPENDIX OF OP(CRL.) 192/2023

PETITIONERS' EXHIBITS:

EXHIBIT P1 THE TRUE COPY OF THE COMPLAINT IN S.T NO.

3578/2016 ON THE FILES OF JUDICIAL FIRST CLASS MAGISTRATE'S COURT-I, PATHANAMTHITTA EXHIBIT P2 THE TRUE COPY OF THE CRL.M.P NO. 5003/2022 IN S.T NO. 3578/2016 ON THE FILES OF JFMC-I, PATHANAMTHITTA EXHIBIT P3 THE TRUE COPY OF THE ORDER DATED 08.12.2022 IN CRL.M.P. NO. 5003/2022 IN S.T NO. 3578/2016 OF JFMC-I, PATHANAMTHITTA EXHIBIT P4 THE TRUE COPY OF THE CRL.R.P NO. 11 OF 2022 ON THE FILES OF SESSIONS COURT, PATHANAMTHITTA EXHIBIT P5 THE TRUE COPY OF THE CASE STATUS OF CRL.R.P NO. 11 OF 2022 ON THE FILES OF SESSIONS COURT, PATHANAMTHITTA OBTAINED FROM E-COURTS WEBSITE EXHIBIT P6 THE TRUE COPY OF THE CASE STATUS OF S.T NO.

3578/2016 ON THE FILES OF JFMC-I, PATHANAMTHITTA OBTAINED FROM E-COURTS WEBSITE

RESPONDENT'S EXHIBITS: NIL

TRUE COPY P.A. TO JUDGE