M.J.Varghese,(Died) Legal ... vs G.Sarasa
2023 Latest Caselaw 7104 Ker

RSA No.420/2023                               1/1

                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      PRESENT
                        THE HONOURABLE MR. JUSTICE T.R.RAVI
               Friday, the 23rd day of June 2023 / 2nd Ashadha, 1945
                        IA.NO.2/2023 IN RSA NO. 420 OF 2023
                   AS 47/2015 OF I ADDITIONAL SUB COURT,ERNAKULAM
                OS 372/2012 OF I ADDITIONAL MUNSIFF COURT,ERNAKULAM
   PETITIONERS/2ND APPELLANT AND ADDITIONAL APPELLANTS:

      1. M.J.VARGHESE,(DIED) (LEGAL REPRESENTATIVES IMPLEADED) S/O.VARGHESE
         YOHANNAN, SEEMA VILLA,PUNNAKKATTU LANE,KAIRALI STREET,ASOKA ROAD,
         KALOOR-682 017
      2. THANKAMMA VARGHESE, W/O M.J. VARGHESE, SEEMA VILLA, PUNNAKATTU LANE,
         KAIRALI STREET, ASOKA ROAD, KALOOR -682017.
      3. ADDL.ELIZABETH MOHAN KURIAKOSE, D/O LATE M.J. VARGHESE, AGED 56
         YEARS, SEEMA VILLA, PUNNAKATTU LANE, KAIRALI STREET, ASHOKA ROAD,
         KALOOR -682017.
      4. ADDL.SUNIL VARGHESE , S/O LATE M.J. VARGHESE, AGED 52 YEARS, SEEMA
         VILLA, PUNNAKATTU LANE, KAIRALI STREET, ASHOKA ROAD, KALOOR -682017.
      5. ADDL.SEEMA VARGHESE, D/O LATE M.J. VARGHESE, AGED 48 YEARS, SEEMA
         VILLA, PUNNAKATTU LANE, KAIRALI STREET, ASHOKA ROAD, KALOOR -682017.
         (ARE IMPLEADED AS THE LEGAL REPRESENTATIVES OF THE DECEASED 1ST
         APPELLANT AS PER ORDER DATED 23.06.2023 IN IA.1/2023.)

   RESPONDENTS/RESPONDENTS:

      1. G.SARASA, W/O.VIDHYASAGARAN,PUNNAKATTU HOUSE, KAIRALI STREET, ASOKA
         ROAD, KALOOR -682017.
      2. G.JALAJA, W/O.LATE SUDHI,PUNNAKATTU HOUSE, KAIRALI STREET, ASOKA
         ROAD, KALOOR -682017.
      3. DR.G.PADMADEVI, W/O.DR.K.G.KRISHNAN,KEEZHARA, PALACE ROAD,SOUTH
         CHALAKKUDY,CHALAKKUDY-680 307.

        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to stay the execution
   of the Judgment and Decree of the Sub Court,Ernakulam in AS.No.47/2015
   dated 11.12.2017 pending disposal of the Regular Second Appeal.
        This Application coming on for orders upon perusing the application
   and the affidavit filed in support thereof and upon hearing the arguments
   of M/S.PHILIP T.VARGHESE, THOMAS T.VARGHESE,ACHU SUBHA ABRAHAM, V.T.LITHA
   Advocates for the 2nd petitioner, M/S.PHILIP T.VARGHESE, THOMAS
   T.VARGHESE,ACHU SUBHA ABRAHAM, V.T.LITHA, K.R.MONISHA, AFSANA
   ASHRAF,Advocates for the petitioners 3 to 5, the court passed the
   following:
                                      ORDER

There will be an interim stay as prayed for.

Sd/- T.R.RAVI, JUDGE

23-06-2023 /True Copy/ Assistant Registrar