Sajeev vs V.R.Krishna Teja Ias
2023 Latest Caselaw 7084 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      PRESENT
        THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR
        FRIDAY, THE 23RD DAY OF JUNE 2023 / 2ND ASHADHA, 1945
                        CON.CASE(C) NO. 849 OF 2023
 AGAINST THE JUDGMENT IN WP(C) 10162/2020 OF HIGH COURT OF KERALA
PETITIONER/1st PETITIONER IN WP(C).10162/2020:

             SAJEEV, AGED 56 YEARS
             S/O VALLOMPARAMBATH PANIKKASSERI RAMAKRISHNAN,
             LOKAMALESWARAM VILLAGE, CHANTHAPURA DESOM, KODUNGALLUR
             TALUK, THRISSUR DISTRICT., PIN - 680664
             BY ADV V.M.KRISHNAKUMAR


RESPONDENTS/RESPONDENTS 1 & 2 IN WPC 10162/2020:

    1        V.R.KRISHNA TEJA IAS
             AGE OF RESPONDENT AND FATHER'S NAME NOT KNOWN TO THE
             PETITIONER, DISTRICT COLLECTOR, COLLECTORATE,
             AYYANTHOLE, THRISSUR DISTRICT, PIN - 680003
    2        REVA.K,
             AGE OF RESPONDENT AND FATHER'S NAME NOT KNOWN TO THE
             PETITIONER, TAHSILDAR, KODUNGALLUR TALUK, KODUNGALLUR,
             THRISSUR DISTRICT., PIN - 680664

OTHER PRESENT:

             GP MM JASMINE


     THIS    CONTEMPT    OF   COURT    CASE     (CIVIL)   HAVING   COME   UP   FOR
ADMISSION ON 23.06.2023, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 Con. Case (C).No.849 of 2023              2




                                 JUDGMENT

In the light of the order dated 05.04.2023 passed by the Tahsildar,

Kodungallur, this Contempt of Court Case is closed, without prejudice to the

right of the petitioner to impugn the said order in appropriate proceedings,

if so advised.

Sd/-

A. K. JAYASANKARAN NAMBIAR JUDGE

Sbna/

APPENDIX OF CON.CASE(C) 849/2023

PETITIONER ANNEXURES Annexure 1 TRUE COPY OF TAX RECEIPT DATED 02.02.1989 ISSUED BY THE VILLAGE OFFICER TO LEELAMMA Annexure2 TRUE COPY OF PATTA NO.E39781/96 DATED 25.10.2000 ISSUED TO DAKSHAYANI AMMA AS REGARDS 2.5 CENTS OF LAND Annexure3 TRUE COPY OF PATTA NO.E39783/96 DATED 25.10.2000 ISSUED TO DEVAKI AMMA AS REGARDS 2.5 CENTS OF LAND Annexure4 TRUE COPY OF THE APPLICATION DATED 28.02.2020 FILED BEFORE THE TAHSILDAR Annexure5 CERTIFIED COPY OF THE JUDGMENT IN WP(C).NO.10162/2020 DATED 22.05.2020 Annexure6 TRUE COPY OF THE POSTAL RECEIPT DATED 03.06.2020, RL897293434IN Annexure7 TRUE COPY OF THE POSTAL RECEIPT DATED 03.06.2020, RL89729330IN Annexure8 TRUE COPY OF THE LETTER DATED 20.08.2020 OF THE 2ND RESPONDENT Annexure9 TRUE COPY OF THE NOTICE ISSUED BY THE 2ND RESPONDENT DATED 27.11.2020 Annexure10 TRUE COPY OF THE NOTICE ISSUED BY THE 2ND RESPONDENT ON 30.12.2020 Annexure11 TRUE COPY OF THE STATEMENT SUBMITTED BY THE PETITIONER AND HIS BROTHER BEFORE THE 2ND RESPONDENT DATED 05.01.2021