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T.M.Radhamani vs Kerala State Co-Operative ...
2023 Latest Caselaw 7038 Ker

Citation : 2023 Latest Caselaw 7038 Ker
Judgement Date : 22 June, 2023

Kerala High Court
T.M.Radhamani vs Kerala State Co-Operative ... on 22 June, 2023
             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
         THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
     THURSDAY, THE 22ND DAY OF JUNE 2023 / 1ST ASHADHA, 1945
                     WP(C) NO. 14606 OF 2013
PETITIONER:

           T.M.RADHAMANI
           W/O.LATE SASIDHARAN NAIR, MADHURIMA,
           POTHANCODE P O, THIRUVANANTHAPURAM-695584
           BY ADVS.
           SRI.M.RAJASEKHARAN NAYAR
           SMT.ANILA PETER
           SMT.C.PRABITHA
           SMT.K.N.RAJANI
           SRI.J.VIVEK GEORGE


RESPONDENTS:

     1   KERALA STATE CO-OPERATIVE EMPLOYEES PENSION BOARD
         REP. BY THE SECRETARY(ADDITIONAL REGISTRAR)
         P.B.NO 85, KALA NIVAS,CHINMAYA LANE, KUNNUMPURAM,
         THIRUVANANTHAPURAM - 695001.
    2    AYIROOPPARA FARMERS SERVICE CO-OPERATIVE BANK LTD
         NO T.2154, POTHENCODE PO,
         THIRUVANANTHAPURAM-695584
         REP. BY ITS PRESIDENT
*Addl.R3 JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES (GENERAL)
         VANCHIYOOR, THIRUVANANTHAPURAM 695035.
         *(Addnl. R3 is impleaded as per order dated
         26.6.2013 in I.A.No.7989 of 2013)
         BY ADVS.
         SRI.K.R.SUNIL,SC,CO-OP.EMP.PENSION BOAR
         SRI.G.BIJU
         SRI.G.BIJU
         SRI.M.RAJAGOPALAN NAIR
         SRI.K.R.SUNILSCCO-OP.EMP.PENSION BOAR


      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON   22.06.2023,   THE   COURT    ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 WP(C) NO. 14606 OF 2013             2

                             JUDGMENT

Even though this matter was called more than once today, there

was no representation for the petitioner. I, therefore, suspect that the

petitioner is not interested in prosecuting this matter any further.

Accordingly, this writ petition is dismissed for default.

Sd/-

DEVAN RAMACHANDRAN JUDGE MC/22.6

APPENDIX OF WP(C) 14606/2013

PETITIONER EXHIBITS EXHIBIT P1 TRUE COPY OF THE JUDGMENT IN WPC NO 25655/2006 OF THE HONOURABLE HIGH COURT OF KERALA DTD 20/7/2009 EXHIBIT P2 TRUE COPY OF THE ORDER NO PB /P2/1604 OF IST RESPONDENT DTD 7/5/2013 EXHIBIT P3 TRUE COPY OF THE COMMUNICATION NO 288/13 DTD 9/5/2013

 
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