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Zamroodha vs Anhas Akbar
2023 Latest Caselaw 6902 Ker

Citation : 2023 Latest Caselaw 6902 Ker
Judgement Date : 22 June, 2023

Kerala High Court
Zamroodha vs Anhas Akbar on 22 June, 2023
        IN THE HIGH COURT OF KERALA AT ERNAKULAM
                          PRESENT
      THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                             &
        THE HONOURABLE MRS. JUSTICE SOPHY THOMAS
 THURSDAY, THE 22ND DAY OF JUNE 2023 / 1ST ASHADHA, 1945
                 OP (FC) NO. 258 OF 2023
  SPEEDY DISPOSAL OF OP 939/2022 OF FAMILY COURT, TIRUR
PETITIONER/PETITIONER:

        ZAMROODHA, AGED 29 YEARS, D/O SAIDUMOHAMMED
        PUTHANPEEDIYEKKAL HOUSE P.O NANNAMUKKU KALLOORMA
        PONNANI TALUK MALAPPURAM DISTRICT, PIN - 679 575

         BY ADVS.
         JAMSHEED HAFIZ
         K.K.NESNA



RESPONDENT/RESPONDENT:

         ANHAS AKBAR, AGED 35 YEARS, S/O AKBAR
         RAYINMARAKKAR HOUSE (OORILAPARAMBIL HOUSE) PO
         POOVATHUR PANG PAVARATTI THRISSUR DISTIRCT, PIN
         - 680 508


     THIS OP (FAMILY COURT) HAVING COME UP FOR ADMISSION
ON 22.06.2023, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 OP (FC) NO. 258 OF 2023

                                    ..2..




                     J U D G M E N T

A. Muhamed Mustaque, J.

This original petition was filed as the Family

Court, Tirur has not fixed any time to dispose of the

pending matter. In fact, the petitioner moved the Family

Court, Tirur for early hearing, which has been allowed.

If the Family Court allows the petition for early

hearing, necessarily ought to have fixed a time to

dispose of such matter.

2. Having considered the facts and circumstances,

we are of the view that the Family Court, Tirur shall

dispose of the case within a period of three months.

3. The petitioner shall serve a copy of this

judgment on the learned counsel appearing for the

respondent before the court below.

This original petition is disposed of as above.

Sd/-

A.MUHAMED MUSTAQUE, JUDGE

Sd/-

SOPHY THOMAS, JUDGE PR OP (FC) NO. 258 OF 2023

..3..

APPENDIX OF OP (FC) 258/2023

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE OP. NO. 939/2022 BEFORE THE FAMILY COURT TIRUR FILED BY THE PETITIONERS HEREIN DATED 12.10.2022

Exhibit P2 TRUE COPY OF THE OP. NO. 181/2019 BEFORE THE FAMILY COURT TIRUR FILED BY THE PETITIONER HEREIN DATED 13.03.2019

Exhibit P3 TRUE COPY OF THE M.C 96/ 2019 BEFORE THE FAMILY COURT TIRUR FILED BY THE PETITIONER DATED 13.03.2019

Exhibit P4 TRUE COPY OF THE IA 2/ 2023 IN OP NO.

939/ 2022 BEFORE THE FAMILY COURT TIRUR DATED 09.01.2023

Exhibit P5 TRUE COPY OF THE ORDER IN I.A NO. 2/ 2023 IN OP NO. 939/2022 BEFORE THE FAMILY COURT , TIRUR DATED 03.03.2023

 
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