Arun Kumar R vs Hdb Financial Service Ltd
2023 Latest Caselaw 6841 Ker

OP(C) No.42/2020                                1/1

                         IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                        PRESENT
                         THE HONOURABLE MR.JUSTICE P.SOMARAJAN
               Tuesday, the 20th day of June 2023 / 30th Jyaishta, 1945
                                  OP(C) NO. 42 OF 2020

                   EP 214/2016 OF ADDITIONAL DISTRICT COURT-V, PALAKKAD

   PETITIONERS/JUDGMENT DEBTORS/RESPONDENTS:

       1. ARUN KUMAR R., AGED 37 YEARS, S/O.RADHAKRISHNAN, 6/253, 1ST FLOOR,
          MUPPATHIMUNNU PARAMBU, MATTANCHERRY, ERNAKULAM - 682 002, RESIDING
          AT 2/628, ARUN NIVAS, WEST STREET, VALLANGI, NENMARA, PALAKKAD - 695
          000.

         AND 2 OTHERS.

   RESPONDENT/DECREE HOLDER/PETITIONER:

       1. HDB FINANCIAL SERVICE LTD., HAVING REGISTERED OFFICE AT RADHIKA, 2ND
          FLOOR, LAW GARDEN ROAD, NAVRANGPURA, AHAMEDABAD, GUJARAT - 380 009,
          HAVING BRANCH AT NEDUNGADEES CAPITAL TOWER, 2ND FLOOR, KALMANDAPAM
          ROAD, KUNNATHURMEDU, PALAKKAD, REP. BY POWER OF ATTORNEY HOLDER,
          PRATHEESH A.C.

         AND ANOTHER..


        Op (civil) praying inter alia that in the circumstances stated in
   the affidavit filed along with the OP(C) the High Court be pleased to stay
   all further proceedings in EP No. 214/2016 pending before the V Additional
   District Court (Fast Track III), Palakkad, till the disposal of the
   original petition.


        This petition again coming on for orders upon perusing the petition
   and the affidavit filed in support of OP(C) and this court's order dated
   20.02.2023 and upon hearing the arguments of M/S.S.GOPAKUMAR &
   T.M.BINITHA, Advocates for the petitioners and of Sri. PAULOCHAN ANTONY.P,
   Advocate for R1 and M/S.P.PAULOCHAN ANTONY, G.AJITH KUMAR, K.S.SUJITHA,
   P.PADMAPRIYA, LEKSHMI S.SEKHER, S.SUNIL KUMAR (PALAKKAD) & SREEPARVATHY
   P., Advocates for Addl. R2, the court passed the following:

                                         O R D E R

The interim order dated 09.01.2020 will stand extended by one month.

Sd/- P.SOMARAJAN, JUDGE

20-06-2023 /True Copy/ Assistant Registrar