Dr. Rajashree Ajith vs Dr. V.P. Joy Ias
2023 Latest Caselaw 6821 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                       PRESENT
             THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
     TUESDAY, THE 20TH DAY OF JUNE 2023 / 30TH JYAISHTA, 1945
                         CON.CASE(C) NO. 1100 OF 2023
   AGAINST THE ORDER IN WP(C) 2196/2023 OF HIGH COURT OF KERALA
PETITIONER:

             DR. RAJASHREE AJITH, AGED 54 YEARS
             WIFE OF MR.P.S.AJITHKUMAR, RESIDING AT SHRENI HILLS,
             PANICKERS LANE, THIRUVANANTHAPURAM, PIN - 695010

             P.K.VIJAYAMOHANAN
             AISWARYA V.S.
             JOSEPH KODIANTHARA (SR.)



RESPONDENTS:

    1        DR. V.P. JOY IAS,
             (AGE, NAME OF FATHER AND RESIDENTIAL ADDRESS NOT KNOWN
             TO THE PETITIONER) THE CHIEF SECRETARY, GOVERNMENT OF
             KERALA, SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001

    2        MR. BIJU PRABHAKAR IAS,
             (AGE, NAME OF FATHER AND RESIDENTIAL ADDRESS NOT KNOWN
             TO THE PETITIONER) SECRETARY TO GOVERNMENT, TRANSPORT
             DEPARTMENT, GOVERNMENT OF KERALA, SECRETARIAT,
             THIRUVANANTHAPURAM, PIN - 695001

             SRI RIYAL DEVASSY-GP


     THIS     CONTEMPT    OF   COURT    CASE     (CIVIL)   HAVING   COME   UP   FOR
ADMISSION ON 20.06.2023, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 CON.CASE(C) NO. 1100 OF 2023
                                        2


                                   JUDGMENT

Since this Court is already seized of W.P.(C)

No.2196/2023 on its merits, I do not think that this

contempt case is requiring of being prosecuted at this point

of time.

This contempt case is, therefore, closed; however,

leaving full liberty to the petitioner to impel and pursue all

their contentions in the writ petition.

Sd/- DEVAN RAMACHANDRAN JUDGE stu CON.CASE(C) NO. 1100 OF 2023

APPENDIX OF CON.CASE(C) 1100/2023

PETITIONER ANNEXURES

AnnexureI THE TRUE COPY OF THE ORDER DATED 31.01.2023 IN WPC 2196/2023

Annexure II THE CERTIFIED/ORGINAL COPY OF THE INTERIM ORDER DATED 12.04.2023 IN WPC NO. 2196/2023

Annexure III THE TRUE COPY OF THE COVERING LETTER SHOWING THE ACKNOWLEDGEMENT DATED 20.04.2023 BY THE OFFICE OF THE 1ST RESPONDENT

Annexure IV THE TRUE COPY OF THE ACKNOWLEDGEMENT DATED 20.04.2023 BY THE OFFICE OF THE 2ND RESPONDENT