Anil Kumar C .C vs The Authorized Officer
2023 Latest Caselaw 6802 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
                  THE HONOURABLE MR.JUSTICE N.NAGARESH
         TUESDAY, THE 20TH DAY OF JUNE 2023 / 30TH JYAISHTA, 1945
                         WP(C) NO. 33276 OF 2022
PETITIONERS:

     1       ANIL KUMAR C .C.,
             AGED 56 YEARS
             S/O CHRISTHUDAS, SKB BHAVAN , MANJAVILAKAM ,
             NEYYATTINKKARA POST , THIRUVANANTHAPURAM DISTRICT 695133.
     2       SIMI K BHANU,
             AGED 49 YEARS
             W/O ANIL KUMAR C C, SKB BHAVAN , MANJAVILAKAM ,
             NEYYATINKKARA POST , THIRUVANANTHAPURAM DISTRICT 695133.
             BY ADVS.
             AJIT G ANJARLEKAR
             G.P.SHINOD
             GOVIND PADMANAABHAN
             ATUL MATHEWS
             GAYATHRI S.B.


RESPONDENTS:

     1       THE AUTHORIZED OFFICER,
             THE ICICI BANK LTD, TC 25/2491, MG ROAD, PULIMOOD,
             TRIVANDRUM,695001.
     2       THE ICICI BANK LTD .,
             TRIVANDRUM BRANCH, HAVING ITS OFFICE AT TC 25/2491 MG
             ROAD, PULIMOOD, TRIVANDRUM,REPRESENTED BY ITS
             MANAGER.695001.
             BY ADV PRADEESH CHACKO


             SMT. AMMINIKUTTY(GP)


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
20.06.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO.33276 OF 2022
                                      2




                            JUDGMENT

Dated this the 20th day of June, 2023

The petitioners submit that subsequent to the filing of the

writ petition, the entire amount has been remitted and the

petitioners do not want to prosecute the writ petition.

Recording the said submission, the writ petition is

dismissed as not pressed.

Sd/-

N.NAGARESH JUDGE hmh