K.P.Sujesh Kumar vs Vishnu Raj
2023 Latest Caselaw 6801 Ker

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
            THE HONOURABLE MR.JUSTICE N.NAGARESH
  TUESDAY, THE 20TH DAY OF JUNE 2023 / 30TH JYAISHTA, 1945
                 CON.CASE(C) NO. 926 OF 2023
 AGAINST THE ORDER/JUDGMENTWP(C) 25330/2022 OF HIGH COURT OF
                             KERALA
PETITIONERS/PETITIONERS:

    1     K.P.SUJESH KUMAR
          AGED 46 YEARS, ASRA-9, SREENIDHI,
          THEKKUMTHALA LANE, AZAD ROAD,
          KALOOR, KOCHI - 682017.

    2     KEERTHI K NARAYAN
          ASRA-9, SREENIDHI,
          THEKKUMTHALA LANE, AZAD ROAD,
          KALOOR, KOCHI - 682017.

          BY ADV M.R.SARIN


RESPONDENT/4TH RESPONDENT:

          VISHNU RAJ
          WORKING AS REVENUE DIVISIONAL OFFICER,
          OFFICE OF THE RDO, FORT KOCHI,
          KOCHI - 682001.

          BY ADV AMMINIKUTTY-GOVERNMENT PLEADER


     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 20.06.2023, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
 Con.Case(C)No.926 of 2023
                                2




                       JUDGMENT

Dated this the 20th day of June, 2023

Counsel for the petitioners seeks leave to withdraw the

Contempt of Court Case.

Accordingly, the Contempt of Court Case is dismissed as

withdrawn.

Sd/-

N. NAGARESH JUDGE ams Con.Case(C)No.926 of 2023

APPENDIX OF CON.CASE(C) 926/2023

PETITIONER ANNEXURES Annexure A1 TRUE COPY OF THE JUDGMENT OF THIS HONOURABLE COURT IN WPC NO.19026/2021, DATED 28/09/2021 Annexure A2 COPY OF THE INTERIM ORDER IN WPC NO.25330/2022, DATED 24/08/2022 Annexure A3 CERTIFIED COPY OF THE INTERIM ORDER IN IA NO.1/2022 IN WPC NO.25330/2022, DATED 7/10/2022 Annexure A4 TRUE COPY OF THE REMAINDER SUBMITTED BY THE PETITIONERS BEFORE THE RESPONDENT, DATED 28/10/2022