A. S. Muhammed Hussain vs State Of Kerala
2023 Latest Caselaw 6795 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
              THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
     TUESDAY, THE 20TH DAY OF JUNE 2023 / 30TH JYAISHTA, 1945
                        WP(C) NO. 14808 OF 2023
PETITIONER:

          A. S. MUHAMMED HUSSAIN
          AGED 53 YEARS
          S/O THE LATE SAIDU MUHAMMED, ANZAR MANZIL, THEKKEPOTTA
          P.O., PUDUKODE, PALAKKAD, PIN - 678687
          BY ADVS.
          S.M.PREM
          H.NARAYANAN


RESPONDENTS:

    1     STATE OF KERALA
          REPRESENTED BY THE SECRETARY TO GOVERNMENT, GENERAL
          EDUCATION DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM,
          PIN - 695001
    2     DEPUTY DIRECTOR OF EDUCATION
          CIVIL STATION, PALAKKAD, PIN - 678001
    3     ASSISTANT EDUCATIONAL OFFICER
          ALATHUR, PALAKKAD, PIN - 678682
    4     SMT. SABIRA RASHEED
          MANAGER, ALPS KOTTARASSERY, RESIDING AT, PARAKULAM
          HOUSE, KALAPPARA, KALIYA ROAD P.O., CHALAKKARA,
          THRISSUR, PIN - 680586
    5     A. S. MUHAMMED ALI
          S/O THE LATE SAIDU MUHAMMED, ANZAR MANZIL, THEKKEPOTTA
          P.O., PUDUKODE, PALAKKAD, PIN - 678687
    6     A. S. MUHAMMED IBRAHIM
          S/O THE LATE SAIDU MUHAMMED, ANZAR MANZIL, THEKKEPOTTA
          P.O., PUDUKODE, PALAKKAD, PIN - 678687
    7     A. S. MUHAMMED HASSAN
          S/O THE LATE SAIDU MUHAMMED, ANZAR MANZIL, THEKKEPOTTA
          P.O., PUDUKODE, PALAKKAD, PIN - 678687
 WP(C) NO. 14808 OF 2023


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    8      A. S. ABDUL ASEES
           S/O THE LATE SAIDU MUHAMMED, ANZAR MANZIL,
           THEKKEPOTTA P.O., PUDUKODE, PALAKKAD,
           PIN - 678687
    9      SMT. ASIYA BEEVI
           W/O MEDHAR, M.A. MANZIL, PARAYANKODE,
           VENGANNUR, ALATHUR, PALAKKAD, PIN - 678541
   10      SMT. KADHIJA BEEVI
           W/O YOUSUFF, NALUPURATHODIKKAL HOUSE,
           MAYANVEEDU, KULATHUMEDU, PUTHUNAGARAM,
           PALAKKAD, PIN - 678102
           BY ADV P. GOPAL - R4
           SMT.NISHA BOSE, SENIOR GP



        THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 20.06.2023, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
 WP(C) NO. 14808 OF 2023


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              P.V.KUNHIKRISHNAN, J.
             ------------------------------
             W.P.(C)No. 14808 of 2023
     ----------------------------------------------
      Dated this the 20th day of June, 2023


                      JUDGMENT

When this writ petition came up for

consideration, the counsel appearing for the

petitioner seeks permission to withdraw this writ

petition. Permission is granted.

Therefore, this writ petition is dismissed as

withdrawn.

Sd/-

                                     P.V.KUNHIKRISHNAN
DM                                         JUDGE