Dr.Kiran Thomas vs State Of Kerala
2023 Latest Caselaw 6742 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
          THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
     TUESDAY, THE 20TH DAY OF JUNE 2023 / 30TH JYAISHTA, 1945
                        WP(C) NO. 1219 OF 2019
PETITIONERS:

    1     DR.KIRAN THOMAS, ASSOCIATE PROFESSOR(GENERAL MEDICINE),
          INSTITUTE OF INTEGRATED MEDICAL SCIENCES(IIMS)/
          GOVERNMENT MEDICAL COLLEGE, EAST YAKKARA, PALAKKAD-
          678013.

    2     DR. RESHMA SAJAN K.K., ASSOCIATE PROFESSOR (OBSTETRICS
          AND GYNECOLOGY) INSTITUTE OF INTEGRATED MEDICAL
          SCIENCES(IIMS)/ GOVERNMENT MEDICAL COLLEGE, EAST
          YAKKARA, PALAKKAD-678013.

    3     DR. LEENA PHILIPOSE, ASSISTANT PROFESSOR (DENTISTRY),
          INSTITUTE OF INTEGRATED MEDICAL SCIENCES(IIMS)/
          GOVERNMENT MEDICAL COLLEGE, EAST YAKKARA, PALAKKAD-
          678013.

          K.JAJU BABU (SR.)
          SMT.M.U.VIJAYALAKSHMI
          SMT.ELIZABETH ANTONY



RESPONDENTS:

    1     STATE OF KERALA, REPRESENTED BY ITS SECRETARY TO
          GOVERNMENT, SCHEDULED CASTE AND SCHEDULED TRIBE
          DEPARTMENT, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM
          -695 001.

    2     THE DIRECTOR OF MEDICAL EDUCATION- KERALA
          THIRUVANANTHAPURAM -695 011.

    3     THE INSTITUTE OF INTEGRATED MEDICAL SCIENCES SOCIETY
          EAST YAKKARA, PALAKKAD-678013. REPRESENTED BY ITS
          REGISTRAR.

    4     THE PRINCIPAL, INSTITUTE OF INTEGRATED MEDICAL
          SCIENCES(IIMS)/ GOVERNMENT MEDICAL COLLEGE, PALAKKAD,
          EAST YAKKARA, PALAKKAD-678013.

    5     THE SPECIAL OFFICER
          INSTITUTE OF INTEGRATED MEDICAL SCIENCES(IIMS)/
 WP(C) NO. 1219 OF 2019
                                     2


                GOVERNMENT MEDICAL COLLEGE, EAST YAKKARA,
                PALAKKAD-678013.

     6          MEDICAL COUNCIL OF INDIA
                POCKET-14, PHASE-1, SECTOR 8, DWARKA, NEW DELHI,
                DELHI-110077, REPRESENTED BY ITS REGISTRAR.

                SRI.TITUS MANI VETTOM, SC
                SRI V VENUGOPAL-GP


         THIS     WRIT   PETITION   (CIVIL)   HAVING   COME    UP    FOR
ADMISSION        ON   20.06.2023,   THE   COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
 WP(C) NO. 1219 OF 2019
                                  3


                               JUDGMENT

When this matter was called today, the learned counsel

for the parties were ad idem that this writ petition has

practically become infructuous because, pending this lis,

Exts.P31, P32 and P33 have been issued regularising the

services of the petitioners.

In the afore circumstances, this writ petition is closed,

recording that Exts.P31, P32 and P33 have been issued by the

competent Authorities.

Sd/- DEVAN RAMACHANDRAN JUDGE stu