K.J. Sunny vs The Joint Registrar Of ...
2023 Latest Caselaw 6733 Ker

                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
                THE HONOURABLE MR. JUSTICE ALEXANDER THOMAS
                                     &
                 THE HONOURABLE MR.JUSTICE C. JAYACHANDRAN
          Tuesday, the 20th day of June 2023 / 30th Jyaishta, 1945

                            WA NO. 1604 OF 2021


 (AGAINST THE JUDGMENT DATED 11.11.2021 IN WP(C) 24884/2021 OF THIS COURT)

APPELLANTS/PETITIONERS:

  1. K.J. SUNNY, AGED 52 YEARS, KAROTT NJAROTH, BRAHMAMANGALAM P.O.,
     KOTTAYAM.
  2. ARAVINDAKSHAN T.P., THAITHARAYIL, BRAHMAMANGALAM P.O., KOTTAYAM.

BY ADVS.M/S. B.S.SWATHI KUMAR, ANITHA RAVINDRAN & HARISANKAR N UNNI

RESPONDENTS/RESPONDENTS:

  1. THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES (GENERAL), CIVIL
     STATION, K.K.ROAD, KOTTAYAM-686002.
  2. BRAHMAMANGALAM GRAMASWARAJ SERVICE CO-OPERATIVE BANK LTD.NO.2966,
     BRAHMAMANGALAM P.O., KOTTAYAM, PIN-686614, REPRESENTED BY ITS
     SECRETARY.

BY GOVERNMENT PLEADER (B/O) FOR R1

BY ADVS.M/S. MOHAN PULIKKAL, A.AMRUTHA VIDYADHARAN, F.ANCY &
T.O.DEEPA FOR R2




     Prayer for interim relief in the Writ Appeal stating that in the
circumstances stated in the appeal memorandum, the High Court be pleased
to stay all further proceedings pursuant to Ext.P1 including the conduct
of the written test scheduled to held on 5.12.2021 pending disposal of
this Writ Appeal.


     This   Writ Appeal again coming on for orders on 20/06/2023 upon
perusing the appeal memorandum and this Court's order dated 08.06.2023,
the court passed the following:
               ALEXANDER THOMAS & C. JAYACHANDRAN, JJ.
                      ==================
                          WA 1604/ 2021
        (Arising out of the judgment in WP(C) No.24884/2021 dated 11.11.2021)
                          ==================
                     Dated this the 20th day of June, 2023
                                  ORDER

Sri.K.P.Harish, learned Senior Government Pleader submits that

apart from the counter affidavit dated 25.05.2023, filed by the 1 st

respondent Joint Registrar, the said Officer has also now filed an

additional counter affidavit dated 19.06.2023 in this case, dealing with

the various points required in this Court's order dated 23.05.2023 and

order dated 08.06.2023. Sri.B.S.Swathikumar, learned Counsel

appearing for the appellant seeks short time to file reply in the aforesaid

affidavits of the 1st respondent.

2. Sri.Mohan Pulikkal, learned Counsel appearing for R2 (Co-

operative Society) also seeks time to file reply to the aforesaid counter

affidavits of the 1st respondent Joint Registrar. Time granted to the

appellants and R2 to file reply as above. The interim stay order will

stand extended till further orders.

List the case on 18.07.2023.

Handover to both sides.                                       sd/-

                                          ALEXANDER THOMAS, JUDGE


                                                       sd/-
                                            C. JAYACHANDRAN, JUDGE
Nsd