Citation : 2023 Latest Caselaw 6572 Ker
Judgement Date : 13 June, 2023
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
TUESDAY, THE 13TH DAY OF JUNE 2023 / 23RD JYAISHTA, 1945
WP(C) NO. 8747 OF 2023
PETITIONER:
BEENA MOL
AGED 42 YEARS
EDATHARA THADATHARIKATHU HOUSE,
KARIKKAKAM, K.P.S.M JUNCTION, VITHURA,
THIRUVANANTHAPURAM, PIN - 695551
BY ADV M.R.SARIN
RESPONDENTS:
1 THE DIRECTOR OF PANCHAYATH
PANCHAYATH DIRECTORATE, MUSEUM
THIRUVANANTHAPURAM,, PIN - 695033.
2 VITHURA GRAMA PANCHAYAT
REP BY ITS SECRETARY, VITHURA P.0,
NEDUMANGAD, THIRUVANANTHAPURAM - 695551.
3 SECRETARY
THE SECRETARY, VITHURA GRAMA PANCHAYATH,
VITHURA P.O, NEDUMANGAD,
THIRUVANANTHAPURAM - 695551.
4 CHITHRA.J
UTHARADAM, EDATHARA, K.P.S.M JUNCTION,
VITHURA, THIRUVANANTHAPURAM - 695551.
BY ADVS.
R.B.RAJESH - STANDING COUNSEL
DEVISREE.R - GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 13.06.2023, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
W.P.(C) No.8747 of 2023
2
JUDGMENT
Dated this the 13th day of June, 2023
Counsel for the petitioner seeks leave to withdraw the writ
petition with liberty to approach this Court again if it is warranted.
Granting such liberty, the writ petition is dismissed as
withdrawn.
Sd/-
N. NAGARESH JUDGE ams W.P.(C) No.8747 of 2023
APPENDIX OF WP(C) 8747/2023
PETITIONER EXHIBITS Exhibit P1 THE TRUE COPY OF THE NOTICE ISSUED BY THE 2ND RESPONDENT ON 1/2/2023 Exhibit P2 THE TRUE COPY OF THE REPLY NOTICE ISSUED TO THE 2ND RESPONDENT BY THE LAWYER OF THE PETITIONER ON 9/2/2023 Exhibit P3 THE TRUE COPY OF THE REPRESENTATION LETTER TO THE 1ST RESPONDENT BY THE PETITIONER DATED 16/2/2023
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