Citation : 2023 Latest Caselaw 6571 Ker
Judgement Date : 13 June, 2023
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
TUESDAY, THE 13TH DAY OF JUNE 2023 / 23RD JYAISHTA, 1945
MACA NO. 1958 OF 2012
AGAINST THE JUDGMENT IN OPMV 147/2009 DATED 27.04.2012 OF THE
MOTOR ACCIDENTS CLAIMS TRIBUNAL ,KALPETTA
APPELLANT/PETITIONER:
V.J.REJI, AGED 33 YEARS
S/O.JOSEPH, VAROOPALLIL HOUSE,
PALLIKUNNU POST, WAYANAD DISTRICT, PIN 673 121.
BY ADVS.
SRI.GEORGE THOMAS (MEVADA)(SR.)
SRI.AMAL GEORGE
SRI.MANU GEORGE KURUVILLA
SRIN.RAYNOLD FERNANDEZ
SMT.RINU JOSE
RESPONDENT/RESPONDENTS:
1 M.K.KABEER
S/O.KUNHUMUHAMMED, MECHARIKUNNATH HOUSE,
VALLAPUZHA POST, PATTAMBI,
PALGHAT DISTRICT, PIN 679 336,
(DRIVER OF THE VEHICLE NO. KL.52.4567).
2 SAJEER K
KALATHIL HOUSE, VALLAPUZHA POST,
PATTAMBI, PALAGHAT DISTRICT, PIN 673 303,
(OWNER OF THE VEHICLE NO. KL.52.4567)
3 THE BRANCH MANAGER
ORIENTAL INSURANCE CO.LTD,
SHOBA TSM COMPLEX, R.S ROAD,
(OPP. TOWN RAILWAY STATION),
PALAGHAT, PIN 678 001.
BY ADVS.
SRI.GEORGE CHERIAN (THIRUVALLA)
THIS MOTOR ACCIDENT CLAIMS APPEAL HAVING BEEN FINALLY HEARD
ON 13.06.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
MACA NO. 1958 OF 2012 :2:
JUDGMENT
This appeal is filed by the claimant against the award in
O.P.(MV) No.147 of 2009 dated 24.07.2012 on the files of the
Motor Accidents Claims Tribunal, Kalpetta. It is submitted by
the learned counsel for the appellant as well as the
respondent insurance company that pending this appeal, the
award was reviewed by the Tribunal by award dated
22.05.2014 and the said award is impugned in
M.A.C.A.No.3399 of 2014. In the light of the filing of the
fresh appeal against the award as reviewed by the Tribunal,
this appeal is closed.
Sd/-
MURALI PURUSHOTHAMAN JUDGE SB
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