Thiruvananthapuram Service ... vs The Taliasildar
2023 Latest Caselaw 6429 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                 THE HONOURABLE MR. JUSTICE GOPINATH P.
     TUESDAY, THE 13TH DAY OF JUNE 2023 / 23RD JYAISHTA, 1945
                        WP(C) NO. 13758 OF 2023
PETITIONER/S:

          THIRUVANANTHAPURAM SERVICE
          CO-OPERATIVE BANK LTD. NO.T-131
          PRESS ROAD, THIRUVANANTHAPURAM,
          PIN - 695001
          REPRESENTED BY ITS SECRETARY.V.S.RAMESH,
          AGED 56 YEARS, S/O.SREEDHARAN NAIR,
          RESIDING AT LEKSHMI, TRA.58,
          VALIYARA, CHIRANYINKJL,
          THIRUVANANTHAPURAM IR,
          BY ADVS.
          D.SAJEEV
          LIGEY ANTONY


RESPONDENT/S:

    1     THE TALIASILDAR
          O/O THE TAHASIIDAR,
          TALUK OFFICE, FORT P.O.,
          THIRUVANANTHAPURAM., PIN - 695023
    2     ARYA RAJEEV
          MEMBER NO. C.34080, T.C.25/3415,
          NANDANAM,UPPALAM ROAD, STATUE P.O,
          THIRUVANANTHAPURAM-, PIN - 695001
    3     B.RADHAKRISHNAN
          MEMBER NO. C.35750,
          NARAYANEEYAM, ALIETY,
          PULIYARAKONAM, PULIYARAKONAM P.O,
          THIRUVANANTHAPURAM, PIN - 695001

          BY SMT.RESHMI THOMAS, GOVERNMENT PLEADER


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
13.06.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WPC No.13758 of 2023

                                  2




                          JUDGMENT

The learned counsel appearing for the petitioner

submits that the matter been settled. In the light of the above

submission, this writ petition is closed.

Sd/-

GOPINATH P., JUDGE rkj WPC No.13758 of 2023

APPENDIX OF WP(C) 13758/2023

PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE LOAN APPLICATION SUBMITTED BY THE 2ND RESPONDENT DATED 19.10.2016 BEFORE THE PETITIONER Exhibit P2 TRUE COPY OF THE NAN-LIABILITY CERTIFICATE DATED 14.10.2016 SUBMITTED BY THE 3RD RESPONDENT BEFORE THE BANK Exhibit P3 TRUE COPY OF THE AGREEMENT FOR DEDUCTION FROM PEMSIONAY BENEFITS DATED 31.10.2016 EXECUTED BY THE 3RD RESPONDENT IN FAVOUR OF THE PETITIONER BANK Exhibit P4 TRUE COPY OF THE LOAN BEND DATED 31.10.2016 EXECUTED BY THE 2ND RESPONDENT IN FAVOUR OF THE PETITIONER Exhibit P5 TRUE COPY OF THE CONSENT DEED DATED 31.10.2016 EXECUTED BY THE 2ND RESPONDENT IN FAVOUR OF THE PETITIONER Exhibit P6 TRUE COPY OF THE NOTICE DATED 22.02.2019 ISSUED BY THE PETITIONER TO THE 2ND RESPONDENT Exhibit P7 TRUE COPY OF THE RECOVERY REQUEST DATED 03.11.2020 ISSUED BY THE PETITIONER TO THE 1ST RESPONDENT Exhibit P8 TRUE COPY OF THE RECOVERY REQUEST DATED 21.02.2022 ISSUED BY THE PETITIONER TO THE 1ST RESPONDENT Exhibit P9 TRUE COPY OF THE DEMAND NOTICE DATED 21.02.2022 ISSUED BY THE PETITIONER TO THE 3RD RESPONDENT Exhibit P10 TRUE COPY OF THE DEMAND NOTICE DATED 21.02.2022 ISSUED BY THE PETITIONER TO THE 2ND RESPONDENT Exhibit P11 TRUE COPY OF THE REQUEST DATED 31.10.2022 ISSUED BY THE PETITIONER TO THE 1ST RESPONDENT