Dr. Vasantha Kumar vs The Controller
2023 Latest Caselaw 6375 Ker

             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
          THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
     MONDAY, THE 12TH DAY OF JUNE 2023 / 22ND JYAISHTA, 1945
                      WP(C) NO. 21944 OF 2013
PETITIONER:

             DR. K.VASANTHA KUMAR
             AGED 61 YEARS, T.C.27/1214,
             UPPALAM ROAD, UR-12(A), NEAR STATUE,
             THIRUVANANTHAPURAM, PIN-695 001.
             BY ADV SRI.K.RAVIKUMAR

RESPONDENTS:

      1      THE CONTROLLER
             KERALA AGRICULTURAL UNIVERSITY,
             KAU MAIN POST, VELLANIKKARA,
             THRISSUR, PIN-680 656.
      2      ASSOCIATE DIRECTOR OF RESEARCH
             NATIONAL AGRICULTURAL RESEARCH PROJECT,
             (SOUTHERN REGION), COLLEGE OF AGRICULTURE,
             VELLAYANI, THIRUVANANTHAPURAM, PIN-695 522.
             BY ADV
             SRI.ROBSON PAUL, SC, KERALA AGRICULTURAL
             UNIVERSITY



      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON   12.06.2023,   THE   COURT    ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 W.P.(C) No. 21944 of 2013
                                  :2:




                     DEVAN RAMACHANDRAN, J.
                  =========================
                      W.P.(C).No. 21944 of 2013
                 ==========================
                  Dated this the 12th day of June, 2023

                             JUDGMENT

It is submitted by the learned counsel for the petitioner that

this writ petition has become infructuous by efflux of time and that

he is not pressing the same. The writ petition is, therefore,

dismissed as having become infructuous.

Sd/-

DEVAN RAMACHANDRAN JUDGE anm