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Asharaf vs Haneefa
2023 Latest Caselaw 6214 Ker

Citation : 2023 Latest Caselaw 6214 Ker
Judgement Date : 12 June, 2023

Kerala High Court
Asharaf vs Haneefa on 12 June, 2023
             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
              THE HONOURABLE MR. JUSTICE P.SOMARAJAN
      MONDAY, THE 12TH DAY OF JUNE 2023 / 22ND JYAISHTA, 1945
                        OP(C) NO. 1184 OF 2023
   AGAINST THE ORDER/JUDGMENT IN OS 1411/2017 OF MUNSIFF COURT,
                             KODUNGALLOOR


PETITIONER/PLAINTIFF:

          ASHARAF
          AGED 61 YEARS
          SON OF MOHAMMED,
          VALIYAKATH HOUSE, KAIPAMANGALAM VILLAGE AND DESOM,
          KODUNGALLOOR TALUK, THRISSUR DISTRICT, PIN - 680681

          BY ADV DENIZEN KOMATH



RESPONDENT/DEFENDANT:

          HANEEFA
          AGED 66 YEARS
          SON OF KUNJUMOHAMMED,
          MATHILAKATH HOUSE, KAIPAMANGALAM VILLAGE AND DESOM,
          KODUNGALLOOR TALUK, THRISSUR DISTRICT, PIN - 680681


     THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON 12.06.2023,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 OP(C) NO. 1184 OF 2023             2



                                JUDGMENT

The petitioner came up under Article 227 seeking

an early disposal of the suit of the year 2017

pending before the trial court. It is fairly

submitted by the learned Counsel for the petitioner

that steps already completed except the pre-trial

steps and now the suit is ripe for trial. Hence,

there will be a direction to the trial court to

expedite the disposal of the suit, within a time

schedule of four months. Since the petition is for

an early disposal, notice to the respondent is

dispensed with.

This O.P(C) will stand allowed accordingly.

Sd/-

P.SOMARAJAN JUDGE

LEK

APPENDIX OF OP(C) 1184/2023

PETITIONER EXHIBITS

Exhibit-P1 TRUE PHOTOCOPY OF THE PLAINT IN O.S. NO.

1411/2017 ON THE FILE OF MUNSIFF COURT, KODUNGALLOORDATED 27.10.2017

Exhibit-P2 TRUE PHOTOCOPY OF THE WRITTEN STATEMENT FILED BY THE DEFENDANT IN O.S. NO. 1411/2017 ON THE FILE OF MUNSIFF COURT, KODUNGALLOORDATED 19.02.2018

Exhibit-P3 TRUE PHOTOCOPY OF CASE HISTORY IN O.S.

NO. 1411/2017 ON THE FILE OF MUNSIFF COURT, KODUNGALLOOR DATED 27.05.2023

Exhibit-P4 TRUE PHOTOCOPY OF THE INTERIM ORDER IN OPC NO.1144/2020 DATED 01.09.2021 ON THE FILE OF THIS HON'BLE COURT

 
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