Uduma Vanitha Service ... vs Deepak K
2023 Latest Caselaw 6209 Ker

                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
                THE HONOURABLE MR. JUSTICE ALEXANDER THOMAS
                                     &
                 THE HONOURABLE MR.JUSTICE C. JAYACHANDRAN
           Monday, the 12th day of June 2023 / 22nd Jyaishta, 1945
                             WA NO. 2008 OF 2022
  AGAINST THE JUDGMENT DATED 02/12/2022 IN WP(C) 8756/2021 OF THIS COURT.
APPELLANTS/RESPONDENTS 2 AND 3:

  1. UDUMA VANITHA SERVICE CO-OPERATIVE SOCIETY LTD.NO.284, REPRESENTED
     BY ITS SECRETARY, UDUMA P.O., KASARAGOD DISTRICT, PIN-671319
     (REPRESENTED THROUGH PRESIDENT, AS THE SECRETARY IS A PARTY
     RESPONDENT).
  2. THE MANAGING COMMITTEE OF UDUMA VANITHA SERVICE CO-OPERATIVE SOCIETY
     LTD. NO.284, REPRESENTED BY ITS PRESIDENT, UDUMA P O, KASARAGOD, PIN
     - 671319

BY ADVOCATES M/S.M.SASINDRAN & P.K.SUBHASH

RESPONDENTS/PETITIONER AND RESPONDENTS 1 , 4 AND 5

  1. DEEPAK K., GREESHMAM, P.O.VENGARA, KANNUR, PIN - 676304
  2. SMT.B.KAIRALY, SECRETARY,UDUMA VANITHA SERVICE CO-OPERATIVE
     SOCIETY,LTD. NO. 284, UDUMA P.O., KASARAGOD DISTRICT, PIN - 671319
  3. THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES (GENERAL), OFFICE OF
     THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES(GENERAL), CIVIL
     STATION, VIDYA NAGAR POST OFFICE, KASARAGOD DISTRICT, PIN - 671123
  4. THE GOVERNMENT OF KERALA - REPRESENTED BY SECRETARY TO GOVERNMENT,
     CO-OPERATIVE DEPARTMENT SECRETARIAT, THIRUVANANTHAPURAM, PIN -
     695001

BY ADVOCATE SRI.P.N.MOHANAN FOR R1

BY ADVOCATE SRI.JAWAHAR JOSE FOR R2

GOVERNMENT PLEADER(B/O), FOR R3 & R4

     Prayer for interim relief in the Writ Appeal stating that in the
circumstances stated in the appeal memorandum, the High Court be pleased
to stay the operation of the judgment dated 02.12.2022 in WP(C) 8756 of
2021, pending disposal of the above Writ Appeal.
     This Writ Appeal coming on for orders on 12/06/2023 upon perusing
the appeal memorandum, the court on the same day passed the following:
          ALEXANDER THOMAS & C. JAYACHANDRAN, JJ.
                       ==================
                             WA 2008/ 2022
              (Arising out of the judgment in WP(C) No.8756/2021)
                              WA 2016/ 2022
              (Arising out of the judgment in WP(C) No.8756/2021)
                       ==================
                 Dated this the 12th day of June, 2023
                                 ORDER

The Registry will place on record, a copy of the judgment of this

Court in WP(C) No.299/2018 (Pradeep Kumar. A vs. Wayanad

District Co-operative Bank) and may also apprise this Court as to

whether any Writ Appeal has been filed against the said judgment of

the WP(C) and if so, the result of the same.

List on 04.07.2023.

Handover to both sides.

sd/-

ALEXANDER THOMAS, JUDGE

sd/-

C. JAYACHANDRAN, JUDGE

Nsd