G.Padmini vs The State Of Kerala
2023 Latest Caselaw 6202 Ker

             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
              THE HONOURABLE MR.JUSTICE VIJU ABRAHAM
     MONDAY, THE 12TH DAY OF JUNE 2023 / 22ND JYAISHTA, 1945
                         WP(C) NO. 2813 OF 2013
PETITIONER:

           G.PADMINI
           AGED 73 YEARS
           WIFE OF DAMODARAN NAMBIAR, MANAGER, SANKARANELOOR
           LOWER PRIMARY SCHOOL, P.O.SANKARANELLOOR, (VIA)
           KOOTHUPARAMBA, KANNUR DISTRICT. 670 643.
           BY ADVS.
           SRI.V.A.MUHAMMED
           SRI.K.E.HAMZA
RESPONDENTS:
    1     THE STATE OF KERALA
          REPRESENTED BY ITS SECRETARY TO GOVERNMENT,
          GENERAL EDUCATION (T) DEPARTMENT, SECRETARIAT,
          THIRUVANANTHAPURAM. 695 001.
    2     THE DIRECTOR OF PUBLIC INSTRUCTIONS
          THIRUVANANTHAPURAM. 695 001.
    3     THE DISTRICT EDUCATIONAL OFFICER
          THALASSERY, KANNUR DISTRICT. 670 101.
    4     THE ASSISTANT EDUCATIONAL OFFICER
          KOOTHUPARAMBA, KANNUR DISTRICT. 670 643.
    5     SRI.P.KUNHIKRISHNAN
          HEADMASTER (UNDER SUSPENSION), SANKARANELLOOR
          LOWER PRIMARY SCHOOL, (VIA) KOOTHUPARAMBA, KANNUR
          DISTRICT. 670 643.
          BY ADVS.
          SRI.POOVAMULLE PARAMBIL ABDULKAREEM
OTHER PRESENT:

           GP - SUNILKUMAR KURIAKOSE


      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON   12.06.2023,   THE    COURT    ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 W.P.(C). No.2813 of 2013       :2:




                           VIJU ABRAHAM, J.
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                        W.P.(C). No.2813 of 2013
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                   Dated this the 12th day of June, 2023

                             JUDGMENT

When the matter was taken up for consideration today, the

learned counsel for the petitioner submits that , no further orders

are required in this writ petition and the case may be closed. The

said submission is recorded and the writ petition is closed.

Sd/-

VIJU ABRAHAM JUDGE sm/

APPENDIX OF WP(C) 2813/2013

Petitioner's EXHIBITS EXHIBIT-P1 True copy of the Proceedings of the Manager dated 16.11.2011 EXHIBIT-P2- True copy of the order No. B/4978/ 2011 of the Deputy Director dated 9.12.2011 EXHIBIT-P3- True copy of the Proceedings of the Manager dated 9.12.201 EXHIBIT-P4- True copy of the Memo of Charges dated 18.1.2012 issued by the Manager EXHIBIT-P5- True copy of the Statement of Allegation dated 18.1.2012 issued by the Manager EXHIBIT-P6- True copy of the defence statement of Sri. P. Kunhikrishnan dated 27-01-2012 EXHIBIT-P7- True copy of the defence statement of Sri. P. Kunhikrishnan dated 27-01-2012 EXHIBIT-P8 True copy of the letter No. B/4978/2011 dated 21.4.2012 of the 4th Respondent EXHIBIT-P9- True copy of the order No. B5/12864/12 dated 8.5.2012 of the 3rd Respondent EXHIBIT-P10- True copy of the Revision Petition filed by the Manager dated 28-5-2012 EXHIBIT-P11- True copy of the Judgment in W.P. (C) No. 17891 of 2012-J dated 31.7.2012 EXHIBIT-P12- True copy of the enquiry report along with Letter No. B/4978/2011 dated 2.11.2012 EXHIBIT-P13- True copy of the G.O. (Rt.) No. 5937/2012/G.Edn. dated 11.12.2012 of the Government EXHIBIT-P14- True copy of the show cause notice issued by the Manager to the 5th Respondent dated 7.1.2013

EXHIBIT-P15 True copy of the reply letter of the 5th Respondent dated 15.1.2013 EXHIBIT-P16- True copy of the Letter No. 51228/P3/

12/G.Edn. dated 31.12.2012 of the Government