Gireesh Kumar.E vs State Of Kerala
2023 Latest Caselaw 6178 Ker

                      IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                        PRESENT

                          THE HONOURABLE MR.JUSTICE C.S.DIAS

                 MONDAY, THE 12TH DAY OF JUNE 2023 / 22ND JYAISHTA, 1945

                                 WP(C)NO. 6904 OF 2023

PETITIONERS:


   1   GIREESH KUMAR.E, AGED 47 YEARS, S/O. APPU NAIR, IDUVATT HOUSE, MANDANKAVU,
       NADUVANNUR, KOZHIKODE DISTRICT., PIN - 673614
   2   ASHRAF .P.K, AGED 44 YEARS, S/O. AMMAD, PALAKEEZHIL, KAVIL (P.O), NADUVANNUR,
       KOZHIKODE DISTRICT., PIN - 673614
   3   SALIM P.P., AGED 46 YEARS, S/O. AALIKUTTY, PUTHIYAPARAMBIL, KAVIL, NADUVANNUR,
       KOZHIKODE DISTRICT., PIN - 673614
                 BY ADVS.SANTHARAM.P
                     ADV.REKHA ARAVIND               ADV. P.G.GOKULNATH

RESPONDENTS:


   1   STATE OF KERALA, REPRESENTED BY ITS PRINCIPAL SECRETARY, SECRETARIAT,
       THIRUVANANTHAPURAM DISTRICT,, PIN - 695001
   2   LABOUR COMMISSIONER, LABOUR COMMISSIONERATE, THOZHILBHAVAN, LABOUR
       COMPLEX, THIRUVANANTHAPURAM DISTRICT, PIN-695033., PIN - 695033
   3   DEPUTY LABOUR COMMISSIONER, CIVIL STATION, ERANHIPALAM, KOZHIKODE. PIN-673020,
       PIN - 673020
   4   DISTRICT LABOUR OFFICER, CIVIL STATION, ERANHIPALAM, KOZHIKODE., PIN - 673020
   5   DEPUTY LABOUR OFFICER, CIVIL STATION, ERANHIPALAM, KOZHIKODE., PIN - 673020
   6   ASSISTANT LABOUR OFFICER, ASSISTANT LABOUR OFFICE, KOYILANDY, KOZHIKODE
       DISTRICT., PIN - 673305
   7   KERALA STATE BEVERAGES (MANUFACTURING AND MARKETING) CORPORATION,
       KERALA STATE BEVERAGES CORPORATION, PUTHIYAKADAVUVELLAYIL, KOZHIKODE., PIN -
       673011
   8   KERALA HEADLOAD WORKERS WELFARE BOARD - KHWWB, KERALA HEADLOAD WORKERS
       WELFARE BOARD, KOZHIKODE DISTRICT COMMITTEE, V.K. BUILDING, CHEROOTY ROAD,
       KOZHIKODE., PIN - 673001
   9   E.M. SURESAN, SECRETARY, KOZHIKODE DISTRICT HEADLOAD WORKERS UNION, CITU,
       KOZHIKODE, PIN - 673002
  10   ANEESH.N.P, CO-ORDINATION COMMITTEE, CONVENOR, CITU, 9/R POOL,
       VELLAYILPUTHIYAKADAVU, NADAKKAVU P.O, KOZHIKODE, PIN - 673011
  11   K.P SAKKER, GENERAL SECRETARY, KOZHIKODE DISTRICT KAYATTIRAKKUTHOZHILALI
       UNION, INTUC, ROOM NO. 202, JAWAHAR BUILDING, K.P KESAVAMENON ROAD,
       KOZHIKODE, PIN - 673001
  12   MUJEEB N.P, JOINT CONVENOR, CO-ORDINATION COMMITTEE, INTUC, 9/R POOL VELLAYIL,
       PUTHIYAKADAVU, NADAKKAVU P.O, KOZHIKODE, PIN - 673011
  13   A.T ABDU, PRESIDENT, HEADLOAD GENERAL WORKERS FEDERATION, STU, STU CENTRE,
       KURIYAL LANE, BEACH P.O, KOZHIKODE, PIN - 673032
  14   RAFEEK, CO-ORDINATION COMMITTEE, STU, 9/R POOL, VELLAYIL, PUTHIYAKADAVU,
       NADAKKAVU P.O, KOZHIKODE, PIN - 673011
  15   P.P MOHANAN, GENERAL SECRETARY, KOZHIKODE JILLA CHUMATTU THOZHILALI UNION,
       AITUC, COURT ROAD, KOZHIKODE, PIN - 673001
  16   GADDAFI M.M, CO-ORDINATION COMMITTEE, STU, 9/R POOL, VELLAYIL, PUTHIYAKADAVU,
       NADAKKAVU P.O, KOZHIKODE, PIN - 673011
  17   SANTHOSH KUMAR, CONVENOR, CHUMATTUTHOZHILALI UNION CIPCO, MANNANKAVU,
       KOYILANDY, PIN - 673620
          BY ADVS.PUBLIC PROSECUTOR
          SRI.K.S.ARUN KUMAR      SRI.PRASAD V.P
      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON 12.06.2023, THE COURT
ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 6904 OF 2023

                             :: 2 ::




                          JUDGMENT

Dated this the 12th day of June 2023

The learned counsel appearing for the petitioner

submits that the writ petition may be dismissed as not

pressed. The said submission is recorded.

The writ petition is dismissed as not pressed.

SD/-

C.S.DIAS JUDGE jes