T.V. Sasikala vs Baiju Francis
2023 Latest Caselaw 6045 Ker

              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
               THE HONOURABLE MR. JUSTICE P.SOMARAJAN
        FRIDAY, THE 9TH DAY OF JUNE 2023 / 19TH JYAISHTA, 1945
                       OP(C) NO. 1178 OF 2023
(SEEKING DIRECTION TO THE II ADDITIONAL SUB COURT,ERNAKULAM FOR AN
            EARLY DISPOSAL OF EXT.P1 SUIT OS No.92/2011)
PETITIONERS/DEFENDANTS:

    1       T.V. SASIKALA
            AGED 66 YEARS
            W/O. P.P. VISHNUDAS, SHANKARA NILAYAM, THEKKEKOYIKKAL,
            NEAR CHEPPANAM BUND, PANANGADU P.O., ERNAKULAM
            DISTRICT, PIN - 682506

    2       P.P. VISHNUDAS
            AGED 66 YEARS
            S/O. P.V. PURUSHOTHAMAN, SHANKARA NILAYAM,
            THEKKEKOYIKKAL, NEAR CHEPPANAM BUND, PANANGADU P.O.,
            ERNAKULAM DISTRICT, PIN - 682506

            BY ADV J.JAYAKUMAR



RESPONDENTS/ADDL.PLAINTIFFS 2 TO 5:

    1       BAIJU FRANCIS
            S/O. LATE C.P. JOSEPH, PERU CHEMBAKASSERY, CHEPPANAM,
            PANANGAD P.O., ERNAKULAM, PIN - 682506

    2       CHINCHU MARGRET JOSEPH
            D/O. LATE C.P. JOSEPH, CHEMBAKASSERY, CHEPPANAM,
            PANANGAD P.O., ERNAKULAM DISTRICT, PIN - 682506

    3       MANJU THRESIA JOSEPH
            D/O. LATE C.P. JOSEPH, KADUNGAMPARAMBIL HOUSE, ST.
            MARYS ROAD, NETTOOR P.O., ERNAKULAM, PIN - 682040

    4       MINI ELEESWA C.J.
            D/O. LATE C.P. JOSEPH, 3/103A, THEKKUMPURATH HOUSE,
            THEMALIL LANE, KANIYAMKUNNU UNION CHRISTIAN COLLEGE,
            ERNAKULAM, PIN - 683102


     THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON 09.06.2023,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 OP(C) NO. 1178 OF 2023               2




                             JUDGMENT

The petitioners came up for a speedy disposal of

the suit of the year 2011. Steps are already

completed, it is submitted by the learned Counsel

for the petitioners/defendants. Hence, there will be

a direction to the trial court to dispose of the

suit within a time schedule of four months from the

next posting date. Notice to the respondents is

dispensed with, since it is only for the purpose of

speedy disposal of the suit.

This O.P(C) will stand allowed accordingly.

Sd/-

P.SOMARAJAN JUDGE

LEK

APPENDIX OF OP(C) 1178/2023

PETITIONER EXHIBITS

Exhibit P-1 TRUE COPY OF THE PLAINT IN O.S. NO.

92/2011 FILED BY THE ORIGINAL PLAINTIFF BEFORE THE IIND ADDL. SUB JUDGE' COURT, ERNAKULAM DATED 28/1/2011.

Exhibit P-2 TRUE COPY OF THE I.A. NO. 9/2023 IN O.S.

NO. 92/2011 FILED BY THE 1ST RESPONDENT HEREIN BEFORE THE II ADDL. SUB COURT, ERNAKULAM DATED 23/1/2023.

Exhibit P-3 TRUE COPY OF THE I.A. NO. 10/2023 IN O.S.

NO. 92/2011 FILED BY THE RESPONDENTS 2 TO 4 HEREIN BEFORE THE II ADDL. SUB COURT, ERNAKULAM ON 29/5/2023