Citation : 2023 Latest Caselaw 8118 Ker
Judgement Date : 31 July, 2023
RFA No.172/2019 1/1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SATHISH NINAN
Monday, the 31st day of July 2023 / 9th Sravana, 1945
IA.NO.1/2019 IN RFA NO. 172 OF 2019
O.S.NO.28/2017 OF THE VI ADDITIONAL DISTRICT COURT, ERNAKULAM
PETITIONERS/APPELLANTS:
1. M/S.VALICE HEALTHCARE (P) LTD, HAVING REGISTERED OFFICE AT HOUSE NO.
14/40A. NEAR SEBASTIAN'S KOCHUPALLY, NADAKKAVU P.O., UDAYAMPEROOR,
KOCHI - 682 305, NOW AT MADATHIPARAMBIL BUILDING, KUREEKKAD, KOCHI -
682 305, REP BY ITS DIRECTOR, MOHAMMED VAKAYIL PAZHAKKAT SAMIR.
2. PANNIPARAMBIL CHANDRAN REJIMON, DIRECTOR, M/S. VALICE HEALTHCARE (P)
LTD., S/O. CHANDRAN NARAYANAN, PANNIPARMBIL HOUSE, UDAYANAPURAM,
VAIKOM, KOTTAYAM - 686 143
3. MOHAMMED VAKAYIL PAZHAKKAT SAMIR, DIRECTOR, M/S VALICE HEALTHCARE
(P) LTD., S/O. MOHAMMEDALI, KONHATH HOUSE, NEAR SRO ANDATHODE,
THRISSUR - 679 564
RESPONDENTS/RESPONDENTS:
1. M/S.VALESCO HEALTH CARE (P) LTD ,TMC 32/49F, MADATHIPARAMBIL
BUILDINGS, THEKKUMBHAGOM, PUTHIYAKAVU, THRIPUNITHURA - 682 301,
COCHIN, REPRESENTED BY ITS DIRECTOR
2. JINU SASIDHARAN, AGED 36,S/O. BALAN SASIDHARAN, VEEDU HOUSE,
KARUVELI ROAD, AYAMANAM, KOTTAYAM PIN - 686 015
Application praying that in the circumstances stated in the
affidavit filed therewith the High Court be pleased to stay the Judgment
and Decree dated 05/11/2018 in O.S.No.28 of 2017 of VI Addl. District
Court, Ernakulam and all proceedings, till the disposal of the above
appeal.
This Application coming on for orders upon perusing the application
and the affidavit filed in support thereof, and upon hearing the arguments
of SRI.S.RENJITH, SRI.K.R.PRATHISH, Advocates for the petitioners and of
SRI.R.SANJITH (B/O), Advocate for R1, the court passed the following:
ORDER
Interim stay of passing of the final decree alone . Other proceedings can go on.
Sd/- SATHISH NINAN JUDGE
31-07-2023 /True Copy/ Assistant Registrar
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