Citation : 2023 Latest Caselaw 7771 Ker
Judgement Date : 26 July, 2023
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR
&
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
Wednesday, the 26th day of July 2023 / 4th Sravana, 1945
WA NO. 1360 OF 2023
(AGAINST JUDGMENT DATED 23.02.2023 IN WP(C) 40889/2022 OF THIS COURT)
APPELLANTS/RESPONDENTS IN WP(C):
1. THE DIRECTOR OF GENERAL EDUCATION, OFFICE OF THE DIRECTOR OF GENERAL
EDUCATION, JAGATHY, THYCAUD, THIRUVANANTHAPURAM DISTRICT - 695 014.
2. THE DEPUTY DIRECTOR OF EDUCATION, SUB REGISTRAR OFFICE ROAD, KANNUR,
PIN - 670002.
3. THE DISTRICT EDUCATION OFFICER, THAVAKKARA, KANNUR , PIN - 670002.
BY.GOVERNMENT PLEADER.
RESPONDENTS/PETITIONERS IN WP(C):
1. THE MANAGER, KADAMBUR HIGHER SECONDARY SCHOOL, KADAMBUR, KANNUR
DISTRICT RESIDING AT MURALI NIVAS, KADAMBUR P.O., KANNUR DISTRICT -
, PIN - 670663.
2. SINDHU N.K., AGED 44 YEARS, D/O. N. BALAKRISHNAN, UPST, KADAMBUR
HIGHER SECONDARY SCHOOL, KADAMBUR, KANNUR DISTRICT, RESIDING AT
SANTHA NILAYAM, ILLAM MUKK, P.O. PORORA, MARUTHAYI, MATTANNUR,
KANNUR, PIN - 670702.
3. SREESHA T.K., AGED 35 YEARS, D/O. SREEDHARAN P.V., UPST, KADAMBUR
HIGHER SECONDARY SCHOOL, KADAMBUR, KANNUR DISTRICT, RESIDING AT
SREENILAYAM, KUTTAMATH, CHERUVATHUR P.O., KASARGOD, PIN - 671313.
4. AJAYAKRISHNAN P.M., AGED 29 YEARS, S/O. A. NARAYANAN, UPST, KADAMBUR
HIGHER SECONDARY SCHOOL, KADAMBUR, KANNUR DISTRICT, RESIDING AT
SARAYU, KUTTIYERI P.O., KARIMBAM, KANNUR, PIN - 670142.
5. SREEJA R.K., AGED 44 YEARS, D/O. M.C. KARUNAKARAN NAMBIAR, UPST,
KADAMBUR HIGHER SECONDARY SCHOOL, KADAMBUR, KANNUR DISTRICT,
RESIDING AT RAMAPURAM HOUSE, VAYANTHODE, MATTANNUR, KANNUR, PIN -
670702.
6. SHYAM LOHITH P.V., AGED 31 YEARS, S/O. B. LOHITHAKSHAN, UPST,
KADAMBUR HIGHER SECONDARY SCHOOL, KADAMBUR, KANNUR DISTRICT,
RESIDING AT MEENAKSHI VIHAR, PANNERI, P.O. MORAZHA, KANNUR, PIN -
670331.
7. REKHA. A., AGED 41 YEARS, D/O. P.V. MADHAVAN NAIR, UPST, KADAMBUR
HIGHER SECONDARY SCHOOL, KADAMBUR, KANNUR DISTRICT, RESIDING AT
PUTHALATH, OLD ESI ROAD, CHONADAM, ERANHOLI P.O., THALASSERI, PIN -
670107.
8. ANJITHA N., AGED 29 YEARS, D/O. K.V. NARAYANAN, UPST, KADAMBUR
HIGHER SECONDARY SCHOOL, KADAMBUR, KANNUR DISTRICT, RESIDING AT
KUNNILEVALAPPIL HOUSE, IRITTY. P.O., THANTHODE, KANNUR , PIN -
670703.
9. SUMESH M.K., AGED 46 YEARS, S/O. K.V. KUNHIKANNAN, UPST, KADAMBUR
HIGHER SECONDARY SCHOOL, KADAMBUR, KANNUR DISTRICT, RESIDING AT
PRAKASHAM, NITHYNANDA NAGAR, HOSDURG, KANHANGAD , PIN - 671315.
10. REJINA P.P., AGED 33 YEARS, D/O. RATHNAKARAN P.P., UPST, KADAMBUR
HIGHER SECONDARY SCHOOL, KADAMBUR, KANNUR DISTRICT, RESIDING AT
PUTHANPURAYIL, P.O. MUNDAYAD, KANNUR , PIN - 670594.
11. RAHUL H.R., AGED 32 YEARS, S/O. T.K. HAREENDRAN, UPST, KADAMBUR
HIGHER SECONDARY SCHOOL, KADAMBUR, KANNUR DISTRICT, RESIDING AT
THACHORAKKAL HOUSE, NADAKKUTHAZHA P.O., VADAKARA , PIN - 673104.
12. THUSHARA PRAVEEN, AGED 38 YEARS, D/O. NAVANEETHA KRISHNAN V.V.,
UPST, KADAMBUR HIGHER SECONDARY SCHOOL, KADAMBUR, KANNUR DISTRICT,
RESIDING AT PRANAVAM, MATHUKKOTH, P.O. VARAM, KANNUR , PIN - 670594.
13. DHANIYA M.V., AGED 43 YEARS, D/O. M.I. VAMANAN NAMBOOTHIRI, UPST,
KADAMBUR HIGHER SECONDARY SCHOOL, KADAMBUR, KANNUR DISTRICT,
RESIDING AT VARADA, PAZHASSI, URUVACHAL. P.O, MATTANNUR, KANNUR ,
PIN - 670702.
14. RESHMA K.V., AGED 37 YEARS, D/O. K.P. MOHANDAS, UPST, KADAMBUR
HIGHER SECONDARY SCHOOL, KADAMBUR, KANNUR DISTRICT, RESIDING AT
KAITHALA HOUSE, MAVILACHAL, P.O. EACHUR, KANNUR, PIN - 670591.
15. SREELIMA S, AGED 40 YEARS, D/O. SREEDHARAN, UPST, KADAMBUR HIGHER
SECONDARY SCHOOL, KADAMBUR, KANNUR DISTRICT, RESIDING AT SREEPADAM,
VELLIKULANGARA, P.O. ORKATTERI, VATAKARA, KOZHIKODE., PIN - 673101.
16. NITHYAMOL, AGED 34 YEARS, D/O. NARAYANAN P.K., UPST, KADAMBUR HIGHER
SECONDARY SCHOOL, KADAMBUR, KANNUR DISTRICT, RESIDING AT
NADAKKALKUNIYIL, CHOLAM VAYAL, NUT STREET, VATAKARA, KOZHIKODE., PIN
- 673101.
17. BINDU A, AGED 47 YEARS, D/O. BALAN A., UPST, KADAMBUR HIGHER
SECONDARY SCHOOL, KADAMBUR, KANNUR DISTRICT, RESIDING AT LALITHAM,
KOTTAYAMPOYIL P.O., PATHAYAKUNNU, THALASSERY , PIN - 670691.
18. SURADI P, AGED 40 YEARS, D/O. BALAN O., UPST, KADAMBUR HIGHER
SECONDARY SCHOOL, KADAMBUR, KANNUR DISTRICT, RESIDING AT SURADI,
UMMENCHIRA, THALASSERY , PIN - 670649.
19. DILNA K, AGED 35 YEARS, D/O. DASAN V, LG HINDI, KADAMBUR HIGHER
SECONDARY SCHOOL, KADAMBUR, KANNUR DISTRICT, RESIDING AT DIL,
MELATHARAMMAL, UMMENCHIRA P.O., THALASSERY , PIN - 670649.
20. DILNA C.K., AGED 37 YEARS, D/O. CHANDRAN P.V., LG HINDI, KADAMBUR
HIGHER SECONDARY SCHOOL, KADAMBUR, KANNUR DISTRICT, RESIDING AT
MAROLI HOUSE, P.O. PARAPRAM, PINARAYI, KANNUR , PIN - 670741.
21. NIBHA P, AGED 41 YEARS, D/O. BHASKARAN P, UPST, KADAMBUR HIGHER
SECONDARY SCHOOL, KADAMBUR, KANNUR DISTRICT, RESIDING AT MILAN, P.O.
SANKARANELLUR, KANNUR , PIN - 670643
22. SAJI P.M, AGED 42 YEARS, D/O. JANARDHANAN A, UPST, KADAMBUR HIGHER
SECONDARY SCHOOL, KADAMBUR, KANNUR DISTRICT, RESIDING AT AISWARYA
HOUSE, KOLAYAD P.O, KANNUR , PIN - 670650
23. ALISHA C, AGED 36 YEARS, D/O. PAVITHRAN C, UPST, KADAMBUR HIGHER
SECONDARY SCHOOL, KADAMBUR, KANNUR DISTRICT, RESIDING AT SHYAM
NIVAS, P.O. CHOVVA, KANNUR, PIN - 670006
24. HRUDHYA C.P, AGED 36 YEARS, D/O. SURENDRAN M, UPST, KADAMBUR HIGHER
SECONDARY SCHOOL, KADAMBUR, KANNUR DISTRICT, RESIDING AT JANANI,
CHOYYADAM, PONNIAM WEST P.O., KADIRUR, KANNUR, PIN - 670621.
25. ASWATHI C.K, AGED 31 YEARS, D/O. DEVARAJAN M.N, UPST, KADAMBUR
HIGHER SECONDARY SCHOOL, KADAMBUR, KANNUR DISTRICT, RESIDING AT
KUNIMMAL HOUSE, P.O. KOYYODE, KANNUR, PIN - 670621
26. SUDHEESH C.K, AGED 42 YEARS, S/O. M.K. DIVAKARAN ADIYODI, UPST,
KADAMBUR HIGHER SECONDARY SCHOOL, KADAMBUR, KANNUR DISTRICT,
RESIDING AT KOLAPPALA HOUSE, NARATH P.O, KOLACHERY, KANNUR , PIN -
670601.
BY.ADV.SRI.GEORGE POONTHOTTAM(SR),for R1
Prayer for interim relief in the Writ Appeal stating that in the
circumstances stated in the appeal memorandum, the High Court be pleased
to stay the operation and implementation of the judgment dated 23.02.2023
in WP(C) No.40889 of 2022 pending disposal of the above Writ Appeal.
This Writ Appeal coming on for orders on 26.07.2023, upon perusing
the appeal memorandum, the court passed the following:
A.K. JAYASANKARAN NAMBIAR & MOHAMMED NIAS C.P., JJ
......................................................
C.M.Appl.No.1 of 2023
in
WA Nos.1301, 1351, 1354, 1356, 1357, 1358, 1360 & 1361 of 2023
and
WA Nos.1301, 1351, 1354, 1356, 1357, 1358, 1360 & 1361 of 2023
.................................................................
Dated this the 26th day of July, 2023
ORDER
A.K.Jayasankaran Nambiar.J
C.M.Appl.No.1 of 2023
Delay is condoned in all these writ appeals.
WA Nos.1301, 1351, 1354, 1356, 1357, 1358, 1360 & 1361 of 2023
Post these writ appeals tomorrow (27.7.2023).
In the meanwhile, taking note of the submission of the learned
Government Pleader that a contempt case is coming up for orders
before the learned single Judge, we would request the learned single
Judge to defer action in the contempt case, pending disposal of these
writ appeals.
Sd/-A.K. JAYASANKARAN NAMBIAR, JUDGE
Sd/- MOHAMMED NIAS C.P.
JUDGE
dlk 26.7.2023
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