Kerala High Court
Nisha Kumari S vs Sreelatha S.L on 24 July, 2023
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR
&
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
Monday, the 24th day of July 2023 / 2nd Sravana, 1945
CM.APPL.NO.1/2023 IN RP NO. 691 OF 2023
(AGAINST THE JUDGMENT DATED 24.05.2022 IN WA 591/2021 OF THIS COURT)
PETITIONER/REVIEW PETITIONER:
NISHA KUMARI S, AGED 43 YEARS,W/O AJIKUMAR, LOWER PRIMARY SCHOOL
ASSISTANT, UPPER PRIMARY SCHOOL, ELLIPPAIKULAM PALLIKKAL, ALPPUZHA
NOW ON DEPLOYMENT AS PROTECTED TEACHERS AS LPSA CMSHSS, THALAVADI,
ALAPPUZHA DISTRICT (RESIDING AT KARTHIKA PERURKARAYAMMA CHARIMUDE
P.O, ALAPPUZHA - 690 530.
RESPONDENTS/RESPONDENTS:
1. SREELATHA S.L., AGED 54 YEARS, UPPER PRIMARY SCHOOL TEACHER, UPPER
PRIMARY SCHOOL, ELIPPAKULAM ELIPPAKULAM P.O., PALLICKAL, ALAPPUZHA,
PIN - 690503.
2. J.RAKHI, UPPER PRIMARY SCHOOL TEACHER, UPPER PRIMARY SCHOOL,
ELIPPAKULAM ELIPPAKULAM P.O., PALLICKAL, ALAPPUZHA, PIN - 690503
3. SINDHU, AGED 33 YEARS, D/O.SASIDHARAN PILLAI, SASI BHAVANAM, PANAYIL
P.O., NOORANAD, ALAPPUZHA . WORKING AS UPSA, ELIPPAKULAM,
ELIPPAKULAM P.O. 691 551, ALAPPUZHA.
4. STATE OF KERALA, REPRESENTED BY ITS SECRETARY TO GOVERNMENT,
GENERAL EDUCATION DEPARTMENT, SECRETARIAT ANNEXE II ,
THIRUVANANTHAPURAM, PIN - 695001.
5. THE DEPUTY DIRECTOR OF EDUCATION, OFFICE OF THE DEPUTY DIRECTOR OF
EDUCATION, ALAPPUZHA, PIN - 688001.
6. THE ASSISTANT EDUCATIONAL OFFICER, OFFICE OF THE ASSISTANT
EDUCATIONAL OFFICER, KAYAMKULAM, ALAPPUZHA , PIN - 690502.
7. THE MANAGER, UPPER PRIMARY SCHOOL, ELIPPAKULAM ELIPPAKULAM P.O.,
PALLICKAL, ALAPPUZHA, PIN - 690503.
8. NISHA NAIR, NISHAS, PUTHANPALLYKUNNAM, CHARUMMOODU P.O, ALAPPUZHA,
PIN - 690505.
Application praying that in the circumstances stated in the
affidavit filed therewith the High Court be pleased to condone the delay
of 365 days in filing the Review Petition.
This Application coming on for orders upon perusing the application
and the affidavit filed in support thereof, and upon hearing the arguments
of M/S. V.A.MUHAMMED & M.SAJJAD, Advocates for the petitioner, SRI.
R.RAJASEKHARAN PILLAI, Advocate for R1, the court passed the following:
A.K. JAYASANKARAN NAMBIAR & MOHAMMED NIAS C.P., JJ
............................................................................
C.M. Appl.No.1 of 2023
in
R.P. No.691 of 2023
...........................................................................
Dated this the 24th day of July, 2023
ORDER
A.K.Jayasankaran Nambiar.J
C.M. Appl.No.1 of 2023
Taking note of the averments in the affidavit filed in support of
the delay condonation application, and finding the explanation to be
satisfactory, the delay of 365 days in filing the review petition is
condoned.
R.P. No.691 of 2023
Post the review petition for admission next week.
Sd/-A.K. JAYASANKARAN NAMBIAR,
JUDGE
Sd/- MOHAMMED NIAS C.P.
JUDGE
rp 24.7.2023
