Pathumuthu vs The Special Tahsildar (Lr) , ...
2023 Latest Caselaw 7726 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                 THE HONOURABLE MR. JUSTICE GOPINATH P.
      FRIDAY, THE 14TH DAY OF JULY 2023 / 23RD ASHADHA, 1945
                        WP(C) NO. 22899 OF 2023
PETITIONER/S:

          PATHUMUTHU
          AGED 73 YEARS
          W/O MUHAMMED RAWTHER, CHERIYANKADU VEEDU, POOLAKKAL,
          THOLANUR, PALAKKAD,, PIN - 678722
          BY ADV RAJESH SIVARAMANKUTTY


RESPONDENT/S:

          THE SPECIAL TAHSILDAR (LR) , PATTAMBI
          OFFICE OF THE SPECIAL TAHSILDAR (LR), PATTAMBI MINI
          CIVIL STATION, OTTAPALAM, PALAKKAD,, PIN - 679104
          DEEPA .V, GOVERNMENT PLEADER


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
14.07.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 22899 OF 2023
                              2

                   JUDGMENT

Dated this the 14th day of July, 2023

The petitioner is a senior citizen, who seeks early

disposal of S.M.No.527/2023 pending before the

respondent. This Court had already issued directions

regarding disposal of such matters in WP(C.) No.28398 of

2017 and in WP(C) No.17012 of 2022.

In such circumstances, this writ petition is disposed of

directing the respondent to take up S.M.No.527/2023 and

dispose of the same within six months from the date of

receipt of a copy of this judgment.

Sd/-

GOPINATH P.

JUDGE

RK WP(C) NO. 22899 OF 2023

APPENDIX OF WP(C) 22899/2023

PETITIONER EXHIBITS Exhibit p1 TRUE COPY OF THE RECEIPT SHOWING THE SUO MOTO NUMBER AS S.M. NO. 527/2023 DATED 22-3-2023 ISSUED FROM THE RESPONDENT TO PETITIONER