Chathoth Nasar vs The Chief Executive Officer
2023 Latest Caselaw 7685 Ker

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                           PRESENT
     THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR
                              &
        THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
   FRIDAY, THE 14TH DAY OF JULY 2023 / 23RD ASHADHA, 1945
                     RP NO. 712 OF 2023
AGAINST THE ORDER/JUDGMENT IN CRP(WAKF) 7/2023 OF HIGH COURT
                          OF KERALA
REVIEW PETITIONER/REVISION PETITIONER:

          CHATHOTH NASAR
          AGED 62 YEARS
          S/O MUSTHAFA ,
          LII 2259 (OLD NO. CW 353),
          YUVA, STATION ROAD,
          KANNUR HEAD POST OFFICE,
          KANNUR AMSOM DEOSM,
          KANNUR VILLAGE,
          KANNUR, PIN - 670001
          BY ADVS.
          K.R.AVINASH (KUNNATH)
          E.MOHAMMED SHAFI


RESPONDENTS:

    1     THE CHIEF EXECUTIVE OFFICER
          KERALA STATE WAKF BOARD,
          V.I.P. ROAD, KALOOR
          ERNAKULAM, PIN - 682017
    2     PRESIDENT
          CAMP BAZAAR MUHIYIDDEEN RIFAYI SHADULI PALLI
          SABHA, (CAMP BAZAAR PALLI SABHA),
          KANNUR HEAD POST OFFICE,
          KANNUR AMSOM DESOM,
          KANNUR, PIN - 670001
    3     SECRETARY
          CAMP BAZAAR MUHIYIDDEEN RIFAYI SHADULI PALLI
          SABHA, (CAMP BAAAR PALLI SABHA),
 RP 712 OF 2023
                                       2

                 KANNUR HEAD POST OFFICE,
                 KANNUR AMSOM DESOM,
                 KANNUR VILLAGE,
                 KANNUR, PIN - 670001
       4         KERALA STATE WAKF BOARD
                 VIP ROAD, KALOOR,ERNAKULAM,
                 REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
                 KOCHI, PIN - 682017
                 BY   SHRI.JAMSHEED HAFIZ, SC, WAQF BOARD



         THIS    REVIEW   PETITION   HAVING   COME   UP   FOR   ADMISSION   ON
14.07.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 RP 712 OF 2023
                                           3



        A.K. JAYASANKARAN NAMBIAR & MOHAMMED NIAS C.P., JJ
                      ......................................................
                                  RP.No.712 of 2023
                  .................................................................
                   Dated this the 14th day of July, 2023


                                       ORDER

Mohammed Nias.C.P.J

Having heard the learned counsel for the review petitioner, we

do not find any ground to review the judgment. Hence, the Review

Petition is dismissed.

Sd/-A.K. JAYASANKARAN NAMBIAR, JUDGE

Sd/-MOHAMMED NIAS C.P.

JUDGE

dlk 14.7.2023