Thursday, 07, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Rafeeq. K vs Kerala State Sports Council
2023 Latest Caselaw 7682 Ker

Citation : 2023 Latest Caselaw 7682 Ker
Judgement Date : 14 July, 2023

Kerala High Court
Rafeeq. K vs Kerala State Sports Council on 14 July, 2023
          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                           PRESENT
        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
    FRIDAY, THE 14TH DAY OF JULY 2023 / 23RD ASHADHA, 1945
                   WP(C) NO. 22034 OF 2023
PETITIONER:

          RAFEEQ. K, AGED 35 YEARS, S/O. ALI, AGED 35 YEARS,
          KUNINGARATH HOUSE, VELLAMUNDA, KATTAYAD P.O.,
          MANANTHAVADY, WAYANAD, KERALA., PIN - 670731
          BY ADVS.
          ROSHEN.D.ALEXANDER
          TINA ALEX THOMAS
          HARIMOHAN


RESPONDENTS:

    1     KERALA STATE SPORTS COUNCIL,
          YMCA ROAD, STATUE, THIRUVANANTHAPURAM, REPRESENTED
          BY ITS SECRETARY., PIN - 695001
    2     WAYANAD DISTRICT SPORTS COUNCIL,
          OFFICE OF THE DISTRICT SPORTS COUNCIL, CIVIL
          STATION, KALPETTA NORTH, WAYANAD, REPRESENTED BY
          ITS SECRETARY., PIN - 673122
    3     WAYANAD DISTRICT FOOTBALL ASSOCIATION,
          KALPETTA NORTH P.O, KALPETTA, WAYANAD KERALA,
          REPRESENTED BY ITS FORMER PRESIDENT., PIN - 673122
    4     DR. MARIA MARTIN JOSEPH,
          (RETURNING OFFICER-FOR ELECTION TO THE WAYANAD
          DISTRICT FOOTBALL ASSOCIATION), PRINCIPAL, MARY
          MATHA ARTS AND SCIENCE COLLGE, MANANTHAVADY,
          WAYANAD- EMAIL: [email protected]., PIN -
          670645
    5     P.S. PRAVEEN, FORMER HON. SECRETARY, WAYANAD
          DISTRICT FOOTBALL ASSOCIATION, PALAKKARA HOUSE,
          MOOLAMKAVU P.O, SULTHAN BATHERY, WAYANAD - 673592
    6     NASAR KALLANGODAN,
          S/O. KUNHAMMED HAJI, KALLANGODAN HOUSE, NEAR MCF
          SCHOOL, BYPASS ROAD, KALPETTA P.O., WAYANAD.,
          PIN - 673121
 W.P(C).No.22034/2023                       2


              BY ADVS.
              SMT.LATHA ANAND, SC, KERALA STATE SPORTS COUNCIL
              FAZIL P
              PRAVEEN K. JOY
              K.S.ARUN KUMAR
              SWARAJ M. NAIR(K/924/2004)
              SAJU THALIATH(K/429/1995)
              JAYASREE MANOJ(J-124)
              JITHIN PAUL VARGHESE(K/940/2009)
              C.PRABITHA(K/528/2009)
              ANN MARY FRANCIS(K/000577/2018)
              R.SRUTHY(K/000366/2018)
              FADIL FAZIL(K/1842/2021)


OTHER PRESENT:

              SRI.P.FAZAL FOR R3
              SRI.B.S.SYAMANTAK, GP


       THIS    WRIT      PETITION    (CIVIL)   HAVING   COME    UP    FOR
ADMISSION      ON      14.07.2023,   THE   COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
 W.P(C).No.22034/2023                     3




                   P. V. KUNHIKRISHNAN, J.
                -------------------------------------------
                    W.P(C).No.22034 of 2023
                -------------------------------------------
               Dated this the 14th day of July, 2023

                              JUDGMENT

Learned counsel for the petitioner submits that the writ

petition is not pressed.

Hence the writ petition is dismissed as not pressed.

Sd/-

P. V. KUNHIKRISHNAN JUDGE Sbna/

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter