Vijayan vs State Of Kerala
2023 Latest Caselaw 7633 Ker

              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
              THE HONOURABLE MR. JUSTICE A. BADHARUDEEN
        FRIDAY, THE 14TH DAY OF JULY 2023 / 23RD ASHADHA, 1945
                       CRL.MC NO. 3167 OF 2016
AGAINST THE ORDER/JUDGMENT IN CC 2702/2015 OF JUDICIAL MAGISTRATE
                    OF FIRST CLASS, KUTHUPARAMBA
PETITIONERS/ACCUSED 1 TO 9:

    1       VIJAYAN
            AGED 45 YEARS
            S/O.KESAVAN, PANNIKKOTTU HOUSE, ALACHERRY P.O,
            THALASSERY TALUK, KANNUR DISTRICT, PIN -670 650.

    2       SHYJU
            AGED 40, S/O.KANNAN NAYAR, KANIYAN KANDI HOUSE,
            KOLAYAD AMSOM, ALACHERRY P.O, MUTHUKAD,
            KANNUR DISTRICT, PIN-670 650.

    3       SHIJU
            AGED 35, S/O.BHASKARAN, KADATHANADAN HOUSE,
            KOLAYAD, ALACHERRY P.O, MUTHUKAD,
            KANNUR DISTRICT, PIN-670 650.

    4       SHIBU
            AGED 33, S/O.BHASKARAN, KADATHANADAN HOUSE,
            KOLAYAD, ALACHERRY P.O, MUTHUKAD,
            KANNUR DISTRICT, PIN-670 650.

    5       SHAJI
            AGED 41, S/O.GOPI, KADATHANADAN HOUSE,
            KOLAYAD, ALACHERRY P.O, MUTHUKAD,
            KANNUR DISTRICT, PIN-670 650.

    6       P.C. RAJASEKHARAN
            AGED 47, S/O.CHANDRASHEKARA PILLAI,
            PERIYARATH HOUSE, ALACHERRY P.O., THALASSERY TALUK,
            KANNUR DISTRICT, PIN -670 650.

    7       HAREESH K. @ KUTTACHU
            AGED 33 YEARS, S/O.KUMARAN,
            KADATHANADAN HOUSE, KOLAYAD, ALACHERRY P.O,
            MUTHUKAD, KANNUR DISTRICT, PIN-670 650.

    8       VIJESH C. @ BIJOOTTY
            AGED 34 YEARS, S/O.GOPALAN,
            THEEYYANTHAN PARAMB HOUSE, KOLAYAD AMSOM,
 CRL.MC NO. 3167 OF 2016
                                    2



               ALACHERRY P.O., MUTHUKAD,
               KANNUR DISTRICT, PIN-670 650.

    9          PAPPAN
               AGED 47, S/O.PAITHAL, 'RENISH NIVAS',
               ALACHERRY P.O, THALASSERY TALUK,
               KANNUR DISTRICT, PIN-670 650.

               BY ADVS.
               SRI.ABU MATHEW
               SRI.AJU MATHEW
               SRI.ABHILASH MATHOOR



RESPONDENTS/COMPLAINANT AND STATE:

    1          STATE OF KERALA
               THROUGH THE SUB INSPECTOR OF POLICE,
               KANNAVAM POLICE STATION, KANNUR DISTRICT,
               REPRESENTED BY THE PUBLIC PROSECUTOR,
               HIGH COURT OF KERALA,
               ERNAKULAM, KOCHI -682 031.

    2          VIJAYAN
               AGED 48, S/O.KANNAN, KOLLANADI HOUSE,
               ALACHERRY P.O, THALASSERY TALUK,
               KANNUR DISTRICT, PIN -670 650.

               BY ADVS.
               SRI.V.BINOY RAM
               SRI.SANAL P RAJ, PUBLIC PROSECUTOR


        THIS     CRIMINAL   MISC.     CASE   HAVING   COME   UP   FOR
ADMISSION ON 14.07.2023, THE COURT ON THE SAME DAY PASSED
THE FOLLOWING:
 CRL.MC NO. 3167 OF 2016
                               3




                           ORDER

Dated this the 14th day of July, 2023

It is submitted by the learned counsel for the petitioners

that the matter has become infructuous. Submission recorded.

Accordingly, this petition stands dismissed as infructuous.

Sd/-

A. BADHARUDEEN JUDGE nkr