M.S. John @ Geemon vs The Cherranalloor Grama ...
2023 Latest Caselaw 7553 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
               THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
        FRIDAY, THE 7TH DAY OF JULY 2023 / 16TH ASHADHA, 1945
                        WP(C) NO. 10549 OF 2018
PETITIONER:

           M.S. JOHN @ GEEMON
           AGED 44 YEARS
           S/O.M.C.STEPHEN, MATHIRAPPALLY HOUSE,
           H.NO.6/315, CHAMMANY ROAD, EDAYAKUNNAM,
           SOUTH CHITTOOR P.O., PIN - 682 027.
           BY ADV SRI.A.B.JALEEL
RESPONDENTS:

    1      THE CHERRANALLOOR GRAMA PANCHAYATH
           SOUTH CHITTOOR P.O., PIN - 682 027,
           REPRESENTED BY THE SECRETARY.
    2      THE SECRETARY
           CHERANALLOOR GRAMA PANCHAYATH,
           SOUTH CHITTOOR P.O., PIN - 682 027.
    3      THE ASSISTANT ENGINEER
           LSGD SECTION, CHERANALLOOR GRAMA PANCHAYATH, PIN-682027
    4      ADDL.R4: REENY SHERIF
           W/O SHERIF VINCENT, AGED 43 YEARS, RESIDING AT
           MATHIRAPPLLY HOUSE, CHAMMINI ROAD, EDAYAKKUNNAM KARA,
           CHERANALLORE VILLAGE, KANAYANNUR TALUK, PIN-682027.
    5      ADDL.R5: SHERIF VINCENT
           S/O VINCENT, AGED 53 YEARS, RESIDING AT MATHIRAPPLLY
           HOUSE, CHAMMINI ROAD, EDAYAKKUNNAM KARA, CHERANALLORE
           VILLAGE, KANAYANNUR TALUK, PIN-682027, REPRESENTED BY
           POWER OF ATTORNEY HOLDER & WIFE REENY SHERIF.

           (ADDITIONAL RESPONDENTS 4 & 5 ARE IMPLEADED AS PER
           ORDER DATED 23.05.2018 IN I.A. NO.7136/2018)
           SRI.T.K.AJITHKUMAR (VALATH)
           SRI.APPU P.S.,GP
           SRI.BEPIN PAUL
           SRI.S.DEEPAK
           SRI.M.P.RAMNATH
           SRI.P.RAJESH KOTTAKKAL
           SRI.K.J.SEBASTIAN
           SRI.SHALU VARGHESE
           SMT.S.SANDHYA
           SRI.M.VARGHESE VARGHESE
     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
07.07.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 10549 OF 2018

                                     2




                               JUDGMENT

Dated this the 7th day of July, 2023

It is submitted by the learned counsel for the petitioner that the

writ petition has been rendered infructuous.

This writ petition is, accordingly, dismissed as infructuous.

Sd/-

ANU SIVARAMAN JUDGE NP