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T.N.Sujith Kumar vs M.K.Ragini
2023 Latest Caselaw 7531 Ker

Citation : 2023 Latest Caselaw 7531 Ker
Judgement Date : 7 July, 2023

Kerala High Court
T.N.Sujith Kumar vs M.K.Ragini on 7 July, 2023
RSA No.305/2022                               1/1

                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      PRESENT
                        THE HONOURABLE MR. JUSTICE T.R.RAVI
               Friday, the 7th day of July 2023 / 16th Ashadha, 1945
                        IA.NO.1/2022 IN RSA NO. 305 OF 2022
                  OS 14/2008 OF I ADDITIONAL SUB COURT, KOZHIKODE
              AS 148/2019 OF IV ADDITIONAL DISTRICT COURT,KOZHIKODE
   PETITIONER/APPELLANT:

          T.N.SUJITH KUMAR, AGED 51 YEARS, S/O.GOPINATHAN, VI/486, PG
          COMPLEX, BANK ROAD, KALATHIKUNNU AMSOM AND DESOM, KOZHIKODE TALUK.

   RESPONDENTS/RESPONDENTS:

      1. M.K.RAGINI , AGED 70 YEARS, D/O.MALLARKANDI KUNHIKANNAN, TC 37/1722,
         SREEDURGA, WEST STREET FORT, THIRUVANANTHAPURAM, NOW RESIDING AT
         'SREE DURGA', KULAPPULLI P.O., SHORNUR, PALAKKAD.
      2. RAJANI, AGED 50 YEARS, D/O.SAROJINI, THEERAM, THUVUUR AMSOM, ERNADU
         TALUK, MALAPPURAM DISTRICT.
      3. RAJEEV ,AGED 32 YEARS, S/O.SAROJINI, THEERAM, THUVUUR AMSOM, ERNADU
         TALUK, MALAPPURAM DISTRICT.

        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to stay the operation
   and implementation of the impugned judgment and decree dated 28.01.2022
   passed by the Additional District Judge IV, Kozhikode in AS.NO.148/2019,
   pending consideration of the above appeal.
        This Application coming on for orders upon perusing the application
   and the affidavit filed in support thereof, and upon hearing the arguments
   of M/S.SHYAM PADMAN, C.M.ANDREWS, HARISH ABRAHAM, BOBY M.SEKHAR, ASHWATHI
   SHYAM, LAYA MARY JOSEPH, Advocates for the petitioner and of
   M/S.P.B.KRISHNAN, P.B.SUBRAMANYAN, SABU GEORGE, MANU VYASAN PETER,
   Advocates for the respondents, the court passed the following:
                                      ORDER

There will be an interim stay as prayed for.

Sd/- T.R.RAVI JUDGE

07-07-2023 /True Copy/ Assistant Registrar

 
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