Khadeeja P vs Land Tribunal (Land Reforms)
2023 Latest Caselaw 7526 Ker

                    IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                         PRESENT
                      THE HONOURABLE MR. JUSTICE GOPINATH P.
               FRIDAY, THE 7TH DAY OF JULY 2023 / 16TH ASHADHA, 1945
                                WP(C) NO. 22195 OF 2023
PETITIONER:

              KHADEEJA P, AGED 70 YEARS
              D/O. KUNHALAN HAJI, VALIYADI HOUSE,
              KUMARAMPUTHUR. P.O., PALAKKAD DISTRICT., PIN - 678583
              BY ADVS.
              U.K.DEVIDAS
              S.K.SREELAKSHMY


RESPONDENTS:

     1        LAND TRIBUNAL (LAND REFORMS)
              2ND FLOOR, MINI CIVIL STATION, AGALI,
              ATTAPPADI, PALAKKAD DISTRICT., PIN - 678581
     2        SPECIAL TAHSILDAR (LAND REFORMS),
              LAND TRIBUNAL, 2ND FLOOR,
              MINI CIVIL STATION, AGALI, ATTAPPADI,
              PALAKKAD DISTRICT., PIN - 678581


              SMT. PREETHA K K (SR GP)


      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON 07.07.2023, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P.(C). NO. 22195 OF 2023             2


                                  JUDGMENT

Dated this the 7th day of July, 2023.

The petitioner is a senior citizen, who seeks early disposal

of S.M.No.110/2023 pending before the 2nd respondent. This

Court had already issued directions regarding disposal of such

matters in WP(C.) No.28398 of 2017 and in WP(C) No.17012 of

2022.

In such circumstances, this writ petition is disposed of

directing the 2nd respondent to take up S.M.No.110/2023 and

dispose of the same within six months from the date of receipt

of a copy of this judgment.

Sd/-

rps/                                       GOPINATH P., JUDGE



                             APPENDIX OF WP(C) 22195/2023

PETITIONER EXHIBITS
Exhibit P1                   TRUE COPY OF THE REPORT OF THE VILLAGE OFFICER,
                             MANNARKKAD DATED 12.01.2023
Exhibit P2                   TRUE COPY OF THE RECEIPT DATED 09.02.2023 ISSUED BY THE
                             SECOND RESPONDENT