T.S. Jayaprakash vs Shajahan
2023 Latest Caselaw 7524 Ker

OP(C) NO. 1370 OF 2023
                                   1

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                THE HONOURABLE MR. JUSTICE P.SOMARAJAN
         FRIDAY, THE 7TH DAY OF JULY 2023 / 16TH ASHADHA, 1945
                         OP(C) NO. 1370 OF 2023
AGAINST THE ORDER IN I.A.NO.845/2023 IN OS 194/2022 OF ADDITIONAL SUB
                            COURT, PALAKKAD
PETITIONER/CLAIM PETITIONER/THIRD PARTY:

           T.S. JAYAPRAKASH,
           AGED 57 YEARS,
           S/O. T N SIVARAMAN, THEKKEDATH HOUSE, NANJAPPA NAGAR,
           OLAVAKKODE P.O, PALAKKAD TALUK,
           PALAKKAD DISTRICT, PIN - 678002
           BY ADVS.
           JACOB SEBASTIAN
           WINSTON K.V
           ANU JACOB
           DIVYA R. NAIR


RESPONDENTS/RESPONDENTS/PLAINTIFF & DEFENDANT:

     1     SHAJAHAN, AGED 33 YEARS,
           S/O. MUHAMMEDALI, PONNAYATH VEETTIL, PAYYANADAM P.O,
           AKKIPADAM DESOM, PAYYANADAM AMSOM, MANNARKKAD TALUK,
           PALAKKAD DISTRICT, PIN - 678853
     2     NOUSHAD,
           AGED 43 YEARS,
           S/O. MUHAMMEDALI, VARITHODE VEETTIL, OLAVAKKODE P.O,
           OLAVAKKODE DESOM, PALAKKAD TALUK,
           PALAKKAD DISTRICT, PIN - 678002


     THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON 07.07.2023, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 OP(C) NO. 1370 OF 2023
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                                  JUDGMENT

The petitioner is seeking early disposal of the

claim petition pending before the trial court.

Hence, notice to the respondent is dispensed with.

There will be a direction to the trial court to

expedite the disposal of the pending claim petition,

which was submitted under Order XXXIII Rule 8 C.P.C.

in accordance with the mandate under Rule 58 of Order

XXI C.P.C. within a time schedule of three weeks from

the next posting date.

The O.P.(C) will stand allowed accordingly.

Sd/-

P.SOMARAJAN JUDGE msp OP(C) NO. 1370 OF 2023

APPENDIX OF OP(C) 1370/2023

PETITIONER EXHIBITS Exhibit-P1 A TRUE COPY OF THE REGISTERED SALE DEED NO.

2070/2022 OF THE SRO, OLAVAKKODE DATED 06.09.2022 .

Exhibit-P2 A TRUE COPY OF THE POSSESSION CERTIFICATE DATED 01.12.2022 IN THE NAME OF THE PETITIONER. Exhibit-P3 A TRUE COPY OF THE ORDER DATED 23.09.2022 IN I.A.NO.2064/2022 IN O.S.NO.194/2022 OF THE COURT OF THE ADDITIONAL SUBORDINATE JUDGE OF PALAKKAD.

Exhibit-P4 A TRUE COPY OF THE I.A.NO.845/2023 IN O.S.NO.194/2022 OF THE COURT OF THE ADDITIONAL SUBORDINATE JUDGE OF PALAKKAD DATED 28.03.2023.