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P.B Gopalakrishnan vs Kerala State Electricity Board ...
2023 Latest Caselaw 984 Ker

Citation : 2023 Latest Caselaw 984 Ker
Judgement Date : 17 January, 2023

Kerala High Court
P.B Gopalakrishnan vs Kerala State Electricity Board ... on 17 January, 2023
                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                 THE HONOURABLE MR. JUSTICE AMIT RAWAL
     TUESDAY, THE 17TH DAY OF JANUARY 2023 / 27TH POUSHA, 1944
                        WP(C) NO. 42986 OF 2022
PETITIONER/S:

          P.B GOPALAKRISHNAN
          AGED 69 YEARS
          S/O. M.C. RAGHAVAN PILLAI
          PUKALAKAT ETTUKETTIL HOUSE
          PALARIVATTOM PO, KOCHI
          PIN - 682025

          BY ADVS.
          SADCHITH.P.KURUP
          C.P.ANIL RAJ
          SIVA SURESH



RESPONDENT/S:

    1     KERALA STATE ELECTRICITY BOARD LTD
          REP. BY THE SPECIAL OFFICER (REVENUE)
          OFFICE OF THE SPECIAL OFFICER (REVENUE)
          PATTOM, THIRUVANANTHAPURAM
          PIN - 695004

    2     THE CHEIF ENGINEER DISTRIBUTION/TRANSMISSION
          KERALA STATE ELECTRICITY BOARD
          D.H ROAD, ERNAKULAM
          PIN - 682016

    3     THE DEPUTY CHEIF ENGINEER
          KERALA STATE ELECTRICITY BOARD
          ELECTRICAL CIRCLE, POWER HOUSE ROAD
          ERNAKULAM
          PIN - 682018

    4     THE ASSISTANT ENGINEER
          KERALA STATE ELECTRICITY BOARD
          ELECTRICAL SECTION, COLLEGE
          ERNAKULAM
          PIN - 682011
 WP(C) NO. 42986 OF 2022
                                  2

     5       P.R.VENKATESAN ALIAS P.R. VENKITESH
             AGED 65 YEARS
             S/O. P.N RAMACHANDRA RAO
             WOOD LANDS HOUSE, WARRIAM ROAD
             D.H. GROUND, M.G. ROAD, ERNAKULAM
             PIN - 682016

     6       PUNAROOR RAMACHANDRA GIREESAN @ P.R.GIREESAN
             AGED 60 YEARS
             S/O. P.N RAMACHANDRA RAO
             WOOD LANDS HOUSE, WARRIAM ROAD
             D.H. GROUND, M.G. ROAD, ERNAKULAM
             PIN - 682016

     7       P.R.MURALI
             AGED 59 YEARS
             S/O. P.N. RAMACHANDRA RAO
             RESIDING AT 60/3390 PANTHIYIL LANE
             M.G. ROAD, ERNAKULAM
             PIN - 682016

     8       DINESH P.R @ P.R.DINESAN
             AGED 57 YEARS
             S/O. P.N. RAMACHANDRA RAO
             RESIDING AT 2105-C 5405, PIONEER TOWERS
             MARINE DRIVE, SHANMUGHAM ROAD PO
             KOCHI
             PIN - 682016




      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON   17.01.2023,   THE   COURT   ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 WP(C) NO. 42986 OF 2022
                                   3

                              JUDGMENT

Ext.P5 notice seeking arrears and cautioning disconnection dated

17.12.2022 upon the petitioner has been challenged in the present writ

petition.

Learned Standing Counsel for the KSEB informs that the notice

Ext.P5 has been withdrawn and subsequent order has been passed,

which was challenged in another writ petition on 5.1.2023. Therefore

this writ petition has become infructuous. Accordingly, the writ

petition is dismissed as infructuous.

Sd/-

sab AMIT RAWAL JUDGE WP(C) NO. 42986 OF 2022

APPENDIX OF WP(C) 42986/2022

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF SALE DEED NO. 3708/2022 DATED 18.11.2022 IN THE NAME OF THE PETITIONER

Exhibit P2 TRUE COPY OF THE OWNERSHIP CERTIFICATE DATED 30.11.2022 ISSUED TO THE PETITIONER FROM KOCHI CORPORATION WITH ENGLISH TRANSLATION

Exhibit P3 TRUE COPY OF BILL DATED 3.11.2022 ISSUED TO THE PETITIONER BY THE 1ST RESPONDENT

Exhibit P4 TRUE COPY OF BILL DATED 3.12.2022 ISSUED TO THE PETITIONER BY THE 1ST RESPONDENT

Exhibit P5 TRUE COPY OF NOTICE OF ARREARS DATED 17.12.2022 ISSUED TO THE PETITIONER BY THE 1ST RESPONDENT

Exhibit P6 TRUE COPY OF ORDER DATED 13.10.2010 PASSED BY THIS HONOURABLE COURT IN WPC NO. 30977/2010

 
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