P.R.Gangadharan vs Kerala State Electricity Board
2023 Latest Caselaw 836 Ker

             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
             THE HONOURABLE MR. JUSTICE SATHISH NINAN
 THURSDAY, THE 12TH DAY OF JANUARY 2023 / 22ND POUSHA, 1944
                       RSA NO. 620 OF 2008
AGAINST THE ORDER/JUDGMENTAS 192/2006 OF ADDITIONAL DISTRICT
                         COURT, THRISSUR
AGAINST THE JUDGMENT AND DECREE DATED 23-2-2008 IN AS NO.192
 OF 2006 ON THE FILE OF THE IST ADDITIONAL DISTRICT COURT,
                            THRISSUR.
 AGAINST THE JUDGMENT AND DECREE DATED 19-11-2005 IN OS NO.
        1038/2002 OF IST ADDITIONAL SUB COURT, THRISSUR.
APPELLANT/APPELLANT/PLAINTIFF      :

           P.R.GANGADHARAN, S/O RAVUNNY, AGED 70 YEARS,
           PADAPARAMBIL HOUSE, NEENDUR DESOM,
           P.O.CHIRAMANANGAD,, THALAPPILLY TALUK,
           THRISSUR DISTRICT.
           BY ADV SRI.P.RAMACHANDRAN


RESPONDENTS/RESPONDENTS/DEFENDANTS      :

    1      KERALA STATE ELECTRICITY BOARD,
           REPRESENTED BY THE SECRETARY,
           THIRUVANANTHAPURAM.
    2      THE EXECUTIVE ENGINEER,
           ELECTRICAL MAJOR SECTION, K.S.E.B., KUNNAMKULAM.
    3      THE ASSISTANT EXECUTIVE ENGINEER,
           ELECTRICAL MAJOR SECTION, KSEB, KUNNAMKULAM.
           BY ADV JOSEPH ANTONY.C., SC, KSEB


     THIS REGULAR SECOND APPEAL HAVING BBEN FINALLY HEARD
ON 12.01.2023, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                    Sathish Ninan, J.
            ==============================
                 R.S.A No.620 of 2008
              ==========================
       Dated this the 12th day of January, 2023

                       JUDGMENT

Recording the submission of the learned counsel

for the appellant, the regular second appeal is

dismissed as not pressed.

Sd/-

Sathish Ninan, Judge amk APPENDIX OF RSA 620/2008

RESPONDENTS' ANNEXURES :

Annexure R1(a) TRUE COPY OF THE GO(MS)NO.4/92/PD DATED 06.02.1992

Annexure R1(b) TRUE COPY OF THE BOARD ORDER NO.559/92/PLGCOM DATED 27.03.1992

Annexure R1(c) TRUE COPY OF BOARD ORDER BO.9/97/PLGCOM 2166/92) DATED 02.01.1997

Annexure R1(d) TRUE COPY OF THE BOARD ORDER BO.NO.2787/99 (PLG COM 3848/99) DATED 16.12.1999