Manju R vs Komalan
2023 Latest Caselaw 835 Ker

OP(C) No.469/2022                              1/1

                       IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                       PRESENT

                          THE HONOURABLE MR.JUSTICE C.S.DIAS

               Thursday, the 12th day of January 2023 / 22nd Pousha, 1944

                                 OP(C) NO. 469 OF 2022


                       OS 37/2010 OF MUNSIFF COURT, MAVELIKKARA

   NAME AND ADDRESS OF THE PETITIONER/4TH RESPONDENT/4TH JUDGMENT DEBTOR:

          MANJU R, AGED 42 YEARS, W/O.SHAJI, REMANI NILAYAM, UMBERNADU,
          KALLUMALA P.O., MAVELIKKARA, PIN-690 110.

   NAME AND ADDRESS OF THE RESPONDENT/PLAINTIFF/DECREE HOLDER:

          KOMALAN, AGED ABOUT 65 YEARS, VAZHAYIL MEENATHETHIL, UMBERNADU,
          THEKKEKARA VILLAGE, KALLUMALA P.O., MAVELIKARA, PIN-690 110.


        Op (civil) praying inter alia that in the circumstances stated in
   the affidavit filed along with the OP(C) the High Court be pleased to stay
   the operation of Exhibit P10 order dated 17.01.2022 in IA No.78/2021 and
   IA No.93/2021 in O.S No.37/2010 passed by the Honourable Munsiff's Court,
   Mavelikkara till the disposal of this O.P.


        This petition again coming on for orders upon perusing the petition
   and the affidavit filed in support of OP(C) and this court's order dated
   23.09.2022 and upon hearing the arguments of SRI.K.M.SANAL, Advocate for
   the petitioner and of M/S RINNY STEPHEN CHAMAPARAMPIL & ASHA ELIZABETH
   MATHEW, Advocates for the respondent, the court passed the following:


                                        O R D E R

The interim order dated 10.03.2022 is revived and extended by one month.

Post in the daily list on 31-01-2023 for disposal.

Sd/- C.S.DIAS, JUDGE

12-01-2023 /True Copy/ Assistant Registrar