Sudhakaran.Vk vs A.P.M.Mohammed Hanish
2023 Latest Caselaw 828 Ker

CON.CASE(C) NO. 2474 OF 2022        1

           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                           PRESENT
       THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
  THURSDAY, THE 12TH DAY OF JANUARY 2023 / 22ND POUSHA, 1944
                 CON.CASE(C) NO. 2474 OF 2022
  AGAINST THE ORDER IN WP(C) NO.23397/2022 OF HIGH COURT OF
                   KERALA DATED 19.08.2022


PETITIONER/PETITIONER IN THE WRIT PETITION :

          SUDHAKARAN.VK.
          AGED 61 YEARS
          S/O.NARAYANAN,
          ASSISTANT TEACHER (RETIRED)
          DEVI VILASAM AUP SCHOOL, ARIYALLUR,
          RESIDING AT "SARADA NIVAS", BEYPORE,
          KOZHIKODE DISTRICT, PIN - 673015

         BY ADV R.K.MURALEEDHARAN


RESPONDENT/1ST RESPONDENT IN THE WRIT PETITION :

         A.P.M.MOHAMMED HANISH
         AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER,
         SECRETARY,
         GENERAL EDUCATION DEPARTMENT,
         THIRUVANANTHAPURAM-695001.



          SMT. NISHA BOSE, SR. GP


     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 12.01.2023, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
 CON.CASE(C) NO. 2474 OF 2022              2



                               JUDGMENT

When this Cont. Case (C) is taken up for consideration, the learned

Government Pleader submitted that the directions in the order dated

19.08.2022 in W.P.(C) No.23397 of 2022 have been complied with, and

orders have been issued on 07.01.2023.

The above submission is recorded and this Cont. Case (C) is closed.

Sd/-

RAJA VIJAYARAGHAVAN V JUDGE NS

APPENDIX OF CON.CASE(C) 2474/2022

PETITIONER(S) ANNEXURES :

Annexure-A1 TRUE COPY OF ORDER DATED 19/8/2022 IN WP(C)23397/2022 OF THIS HON'BLE COURT

Annexure-A2 TRUE COPY OF THE POSTAL RECEIPT ALONG WITH TRACK CONSIGNMENT ISSUED BY THE POSTAL DEPARTMENT