Halaniyat Integrated L.L.C. Oman vs Malabar Cements Limited
2023 Latest Caselaw 823 Ker

            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
            THE HONOURABLE MR. JUSTICE SHAJI P.CHALY
THURSDAY, THE 12TH DAY OF JANUARY 2023 / 22ND POUSHA, 1944
                    WP(C) NO. 36181 OF 2015
PETITIONER/S:

            HALANIYAT INTEGRATED L.L.C. OMAN
            C.R., 1162891, P.O.BOX NO.460, PC 118, SULTANATE
            OF OMAN, REPRESENTED BY ITS DIRECTOR & AUTHORISED
            SIGNATORY DURAI BABU KRISHNAN.
            BY ADVS.
            SRI.ELVIN PETER P.J.
            SRI.K.R.GANESH
            SRI.T.G.SUNIL PRANAVAM


RESPONDENT/S:

    1       MALABAR CEMENTS LIMITED
            (A GOVT. OF KERALA UNDERTAKING), WALAYAR,
            PALAKKAD DISTRICT, PIN-678 624, REPRESENTED BY
            ITS MANAGING DIRECTOR.
    2       SGS INDIA PRIVATE LIMITED
            SGS HOUSE, 4B, A.S.MARG, VIKHROLI WEST, MUMBAI-
            400 083, REPRESENTED BY ITS MANAGING DIRECTOR.
            BY ADV LATHA ANAND


     THIS    WRIT   PETITION    (CIVIL)     HAVING    COME    UP    FOR
ADMISSION    ON   12.01.2023,    THE     COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
 W. P. (C) No. 36181 of 2015
                                      -2-


                              JUDGMENT

This writ petition is filed by the petitioner seeking the following

reliefs:-

"(i) Issue a writ of mandamus or such other appropriate writ, direction or order directing the respondents to process the bid (including financial bid) submitted by the petitioner pursuant to Exhibit P1 and allow the petitioner also to participate in the tender process without any discrimination.

(ii) Declare that the petitioner is qualified and eligible to participate in the tender process commenced as per Exhibit P1."

2. Today when the writ petition is taken up, Sri. Elvin Peter,

learned counsel for the petitioner, submitted that the subject matter of

the writ petition has become infructuous.

Placing on record the above submission, the writ petition is

dismissed as infructuous.

Sd/-

SHAJI P. CHALY JUDGE Eb

///TRUE COPY/// P. A. TO JUDGE