Citation : 2023 Latest Caselaw 803 Ker
Judgement Date : 12 January, 2023
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE T.R.RAVI
THURSDAY, THE 12TH DAY OF JANUARY 2023 / 22ND POUSHA, 1944
WP(C) NO. 1037 OF 2023
PETITIONERS:
1 DIVAKARAN
AGED 57 YEARS
S/O CHANDRAN,
9/560, SOORYA GAYATHRI, MELEPURAM,
RAILWAY COLONY, OLAVAKKODE, PALAKKAD,
PIN - 678731.
2 DEEPA
AGED 47 YEARS
W/O DIVAKARAN,
9/560, SOORYA GAYATHRI, MELEPURAM,
RAILWAY COLONY, OLAVAKKODE, PALAKKAD,
PIN - 678731.
BY ADV RAJESH SIVARAMANKUTTY
RESPONDENT:
THE DEPUTY COLLECTOR (LR)
PALAKKAD,
OFFICE OF THE DEPUTY COLLECTOR (LR) PALAKKAD
COLLECTORATE, PALAKKAD DISTRICT, PIN - 678001.
SMT.C.S.SHEEJA, SR.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
12.01.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 1037 OF 2023
2
T.R. RAVI, J.
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W.P. (C) No.1037 of 2023
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Dated this the 12th day of January, 2023
JUDGMENT
The prayer made in the writ petition is for an early disposal of
S.M.No.826/2022 pending before the respondent.
In view of the directions which have already been issued by
this Court in WP(C) No.28398 of 2017 and WP(C) No.17012 of
2022, this writ petition is disposed of directing the respondent to
take up S.M.No.826/2022 and dispose of the same within 24
months from the date of receipt of a copy of this judgment.
Sd/-
T.R.RAVI JUDGE mpm WP(C) NO. 1037 OF 2023
APPENDIX OF WP(C) 1037/2023
PETITIONER'S EXHIBITS
Exhibit P1 A TRUE COPY OF THE RECEIPT SHOWING THE SUO MOTO NUMBER AS S.M.NO. 826/2022 DATED 4-11-2022 ISSUED FROM THE RESPONDENT.
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