State Bank Of India vs Assistant Executive Engineer, ...
2023 Latest Caselaw 572 Ker

           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
        THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN
  WEDNESDAY, THE 11TH DAY OF JANUARY 2023 / 21ST POUSHA,
                                   1944
                       WP(C) NO. 5717 OF 2015
PETITIONER/S:

               STATE BANK OF INDIA
               SAMARITAN HOSPITAL BRANCH, HOSPITAL COMPLEX,
               PAZHANGANAD, KIZHAKKAMBALAM P.O., ERNAKULAM-
               683562, REP.BY ITS BRANCH MANAGER.

            BY ADV SRI.M.JITHESH MENON



RESPONDENT/S:

    1          ASSISTANT EXECUTIVE ENGINEER, KERALA STATE
               ELECTRICITY BOARD
               KERALA STATE ELECTRICITY BOARD, KIZHAKKAMBALAM
               P.O., ERNAKULAM-682562.

    2          K.A.BABY
               S/O.ANTONY, KUREEKKAL HOUSE, CHITTANADU KARA,
               KUMARAPURAM P.O., ERNAKULAM-683565.

            BY ADVS.
            SRI.V.V.BINU, SC, KSEB
            SRI.P.J.ANTONY JOSEPH MARIADAS
            SMT.MAREEJA MOOSA
            SRI.T.S.RAJAN


        THIS    WRIT   PETITION     (CIVIL)    HAVING    COME    UP    FOR
ADMISSION       ON   11.01.2023,    THE     COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
 WP(C) No.5717/2015

                             ..2..




                         JUDGMENT

The learned counsel for the petitioner submits that

the matter has become infructuous. Recording the

submission of the learned counsel, the writ petition is

dismissed as infructuous.

Sd/-

SHOBA ANNAMMA EAPEN

JUDGE bka/-