Sajeesh K.R vs Arya C.Rajan
2023 Latest Caselaw 557 Ker

Mat.Appeal No.19/2023                           1/1

                          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                          PRESENT
                        THE HONOURABLE MR. JUSTICE ANIL K.NARENDRAN
                                             &
                         THE HONOURABLE MR.JUSTICE P.G. AJITHKUMAR
            Wednesday, the 11th day of January 2023 / 21st Pousha, 1944
                     IA.NO.1/2023 IN MAT.APPEAL NO. 19 OF 2023
                OP(RM) 387/2018 OF FAMILY COURT, KATTAPPANA, IDUKKI
   PETITIONERS/APPELLANTS/RESPONDENTS:

       1. SAJEESH K.R., AGED 32 YEARS, S/O K.P.RAJAPPAN, KUZHIYANIPILLIL
          HOUSE, PARAKKADAVU KARA, KATTAPANA VILLAGE, IDUKKI TALUK, PIN -685
          515.
       2. USHA, AGED 52 YEARS, W/O. K.P RAJAPPAN, KUZHIYANIPILLIL HOUSE,
          PARAKKADAVU KARA, KATTAPANA VILLAGE, IDUKKI TALUK, PIN 685 515.

   RESPONDENT/RESPONDENT/PETITIONER:

           ARYA C.RAJAN, AGED 28 YEARS, D/O RAJAN, CHAKKARAYIL HOUSE, PATHEKKAR
           KARA, UPPUTHARA VILLAGE, PEERIMADU TALUK, IDUKKI DISTRICT, PIN 685
           505.


        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to stay the judgment
   and decree dated 30.06.2022 in O.P. 387/2022(SIC: O.P.(R.M.)387/2018) of
   the Honourable Family Court, Kattapana till the disposal of this
   Matrimonial Appeal, in the interest of justice.


        This Application coming on for orders, upon perusing the application
   and the affidavit filed in support thereof, and upon hearing the arguments
   of MR.J.ABHILASH, Advocate for the applicants, the court passed the
   following:

                                           ORDER

There will be an interim stay as prayed for, on the appellants offering sufficient security for the entire decree debt, to the satisfaction of the Family Court, Kattappana. It will be open to the appellants to offer the property already under attachment, as security.

Sd/- ANIL K.NARENDRAN JUDGE

Sd/- P.G. AJITHKUMAR JUDGE

11-01-2023 /True Copy/ Assistant Registrar