P.V.Basheer Ahamed vs The Secretary
2023 Latest Caselaw 549 Ker

         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                            PRESENT
              THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF JANUARY 2023 / 21ST POUSHA, 1944
                     WP(C) NO. 8556 OF 2017
PETITIONER:

         P.V.BASHEER AHAMED, AGED 65 YEARS
         S/O.POKKU, AGED 65 YEARS, LIBERTY PARADISE,AVK
         NAIR ROAD, THALASSERY,KANNUR DISTRICT.

         BY ADVS.
         SRI.K.R.AVINASH (KUNNATH)
         SRI.ABDUL RAOOF PALLIPATH
RESPONDENTS:

    1    THE SECRETARY, THALASSERY
         MUNICIPALITY,THALASSERY, KANNUR -670101.
    2    THE CHIEF ELECTRICAL INSPECTOR
         OFFICE OF CHIEF ELECTRICAL INSPECTOR,
         HOUSING BOARD BUILDING,
         SHANTI NAGAR,TRIVANDRUM-695001.
    3    THE COMMANDANT GENERAL
         DEPARTMENT OF FIRE AND RESCUE SERVICES,
         KERALA FIRE AND RESCUE SERVICE HEADQUARTERS,
         FIRE FORCE JUNCTION,PULIMOODU,
         TRIVANDRUM - 695011.
    4    ADDL.R4 P.MUSTHAFA MOOSA
         RESIDING AT FOUSIYAS, ANAYIDUCK,
         THANA PO, KANNUR-670012.
         ADDL.R4 IS IMPLEADED AS PER ORDER DATED 27.3.17
         VIDE IA 4933/17

         BY ADV SRI.I.V.PRAMOD
         SMT.DEEPA NARAYANAN SR GP


     THIS WRIT PETITION       (CIVIL) HAVING    COME UP   FOR
ADMISSION ON 11.01.2023,       THE COURT ON    THE SAME   DAY
DELIVERED THE FOLLOWING:
 WP(C) NO.8556 of 2017

                               2


                           JUDGMENT

Dated this the 11th day of January, 2023

Counsel for the petitioner submits that the petitioner

does not want to prosecute the writ petition.

Accordingly, the writ petition is dismissed as not

pressed.

Sd/-

N.NAGARESH JUDGE spk