The District Collector vs M. Kabeer
2023 Latest Caselaw 531 Ker

Crl.Rev.Pet No.238/2022                          1/2

                            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                          THE HONOURABLE MR.JUSTICE ZIYAD RAHMAN A.A.
                Wednesday, the 11th day of January 2023 / 21st Pousha, 1944
                    CRL.M.APPL.NO.1/2022 IN CRL.REV.PET NO. 238 OF 2022

      CRL.A.NO. 173/2017 OF ADDITIONAL SESSIONS COURT - V, THIRUVANANTHAPURAM.

                                                 ..

   PETITIONER/REVISION PETITIONERS/RESPONDENTS

       1. THE DISTRICT COLLECTOR, CIVIL STATION, KUDAPPANAKUNNU,
          THIRUVANANTHAPURAM.
       2. THE CITY RATIONING OFFICER (SOUTH) CIVIL SUPPLIES DEPARTMENT,
          THIRUVANANTHAPURAM.
       3. STATE OF KERALA, REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT OF
          KERALA, ERNAKULAM, PIN - 682031

   RESPONDENT/RESPONDENT/APPELLANT

           M. KABEER, AGED 55, PROPRIETOR, SAK TRADING CORPORATION, SABHAPATHI
           COIL STREET CHALAI, THIRUVANANTHAPURAM, RESIDING AT TC 45/811,
           MUTTATHARA, THIRUVANANTHAPURAM, PIN - 695008

        Application praying that in the circumstances stated therein the
   High Court be pleased to stay the operation of the Annexure G of the
   learned Additional Districts and Sessions Court, Thiruvananthapuram,
   judgment in Criminal Appeal No.173/2017 dated 30.01.2020 till the disposal
   of the above Criminal Revision Petition in the interest of justice.
        This Application again coming on for orders, upon perusing the
   application and this court's order dated 08.12.2022 therein, and upon
   hearing the arguments of PUBLIC PROSECUTOR for the petitioners the Court
   passed the following:
                                      ORDER

Interim order shall stand extended for a period of three months.

Sd/-

                                                       ZIYAD RAHMAN A.A.,JUDGE




11-01-2023                         /True Copy/                            Assistant Registrar
 Crl.Rev.Pet No.238/2022                 2/2

APPENDIX OF CRL.REV.PET 238/2022 Annexure7 ANNEXURE G : TRUE COPY OF THE JUDGMENT DATED 30-01-2020