Aiswarya G.S vs A.P.J. Abdul Kalam Technological ...
2023 Latest Caselaw 518 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN
    WEDNESDAY, THE 11TH DAY OF JANUARY 2023 / 21ST POUSHA, 1944
                       WP(C) NO. 19513 OF 2019
PETITIONER:

          AISWARYA G.S.
          AGED 22 YEARS
          D/O.SURESH,'SURESH BHAVAN',NADUNGOLAM.P.O,
          SOUTH PARAVOOR,KOLLAM DISTRICT,
          PIN-691334.

          BY ADV V.VENUGOPALAN NAIR



RESPONDENTS:

    1     A.P.J. ABDUL KALAM TECHNOLOGICAL UNIVERISTY,
          CET CAMPUS,THIRUVANANTHAPURAM,
          KERALA-695016,REPRESENTED BY ITS REGISTRAR.

    2     THE REGISTRAR,
          APJ ABDUL KALAM TECHNOLOGICAL UNIVERSITY,CET
          CAMPUS,THIRUVANANTHAPURAM,KERALA-695016.

    3     THE CONTROLLER OF EXAMINATIONS,
          A.P.J.ABDUL KALAM TECHNOLOGICAL UNIVERSITY,
          CET CAMPUS,THIRUVANANTHAPURAM,
          KERALA-695016.

    4     VALIYA KOONAMBAIKULATHAMMA COLLEGE OF ENGINEERING AND
          TECHNOLOGY
          (AFFILIATED TO A.P.J.ABDUL KALAM TECHNOLOGICAL
          UNIVERSITY,THIRUVANANTHAPURAM),CHAVARKODU,PARIPALLY.P.O
          KOLLAM DISTRICT,PIN-695146,
          REPRESENTED BY ITS PRINCIPAL.

    5     THE PRINCIPAL,
          VALIYA KOONAMBAIKULATHAMMA COLLEGE OF ENGINEERING AND
          TECHNOLOGY((AFFILIATED TO A.P.J.ABDUL KALAM
          TECHNOLOGICAL
          UNIVERSITY,THIRUVANANTHAPURAM),CHAVARKODU,PARIPALLY.P.O
          KOLLAM DISTRICT,PIN-695146,

          BY ADVS.
          Sri.ELVIN PETER, SC, APJ ABDUL KALAM TECHNOLOGICAL
 WP(C) NO. 19513 OF 2019
                                 2

            UNIVERSITY
            SRI.SERGI JOSEPH THOMAS




     THIS    WRIT   PETITION    (CIVIL)   HAVING   COME    UP    FOR
ADMISSION    ON   11.01.2023,   THE   COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
 WP(C) NO. 19513 OF 2019
                                   3


                 SHOBA ANNAMMA EAPEN, J.
                ===================
                  WP(C) No. 19513 OF 2019
                ===================
           Dated this the 11th day of January 2023


                           JUDGMENT

The writ petition is filed by the petitioner seeking for a

prayer to permit the petitioner to register for the forthcoming

end semester examinations of the 5th and 6th failed semesters,

which was scheduled to be conducted on and from 15.07.2019

and to participate in the said examinations directly without

repeating the said semester's course in the college in view of

clause 8(iii) of Ext.P1.

On perusal of the writ petition, it is seen that, the prayer is

to permit the petitioner to write the examinations which was

scheduled to be conducted on 15.07.2019. There is no

representation for the petitioner. By passage of time, the

petitioner might have lost interest in prosecuting the matter.

Hence this writ petition is dismissed for non prosecution.

Sd/-

SHOBA ANNAMMA EAPEN

SAAP JUDGE WP(C) NO. 19513 OF 2019

APPENDIX OF WP(C) 19513/2019

PETITIONER EXHIBITS

EXHIBIT P1 A TRUE COPY OF THE RELEVANT PAGE OF THE PROSPECTUS /HAND BOOK FOR THE YEAR 2015 PUBLISHED BY THE 1ST RESPONDENT DTD NIL.

EXHIBIT P2 A TRUE COPY OF THE DISCHARGE SUMMARY OF THE PETITIONER DTD 4.1.2017 ISSUED FROM THE TRAVANCORE MEDICAL COLLEGE HOSPITAL KOLLAM

EXHIBIT P3 TRUE COPIES OF THE MEDICAL CERTIFICATES BARING VARIOUS DATES SUBMITTED BY THE PETITIONER BEFORE THE 5TH RESPONDENT.

EXHIBIT P4 A TRUE COPY OF THE COMMUNICATION dated 13.06.2019 13.6.2019 ISSUED BY THE STATE INFORMATION OFFICER TO THE PETITIONER.

EXHIBIT P5 A TRUE COPY OF THE MARK LISTS OF INTERNAL ASSESSMENT OF THE PETITIONERS DOWNLOADED FROM THE WEB SITE OF THE 1ST RESPONDENT DTD NIL.

//True Copy //PA to Judge