Citation : 2023 Latest Caselaw 505 Ker
Judgement Date : 11 January, 2023
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
WEDNESDAY, THE 11TH DAY OF JANUARY 2023 / 21ST POUSHA, 1944
WP(C) NO. 31816 OF 2011
PETITIONER:
THE MANAGER, ALP SCHOOL POLUR,
KONOTT P.O., KUNNAMANGALAM, KOZHIKODE DISTRICT.
BY ADV SRI.R.K.MURALEEDHARAN
RESPONDENTS:
1 THE DEPUTY DIRECTOR OF EDUCATION
KOZHIKODE - 673 020.
2 THE ASSISTANT EDUCATIONAL OFFICER
KUNNAMANGALAM - 673 015.
BY ADV.
SRI.K.M.FAISAL, GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
11.01.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 31816 OF 2011
2
P.V.KUNHIKRISHNAN, J.
------------------------------
W.P.(C).No. 31816 of 2011
----------------------------------------------
Dated this the 11th day of January, 2023
JUDGMENT
When this writ petition came up for consideration,
the counsel appearing for the petitioner submitted that
the matter can be closed because the prayers in this writ
petition are infructuous.
Therefore, this writ petition is closed.
Sd/-
P.V.KUNHIKRISHNAN DM JUDGE WP(C) NO. 31816 OF 2011
APPENDIX OF WP(C) 31816/2011
PETITIONER EXHIBITS
EXHIBIT P1 A TRUE COPY OF THE ORDER OF SUSPENSION DATED 15-6-2011.
EXHIBIT P2 A TRUE COPY OF THE COVERING LETTER ENCLOSING THE COMPLAINTS OF THE TEACHERS AND PARENTS AGAINST THE HEADMISTRESS.
EXHIBIT P3 A TRUE COPY OF THE ORDER DATED 21-6-11 OF THE 2ND RESPONDENT.
EXHIBIT P4 A TRUE COPY OF THE JUDGMENT IN WP (C) NO.17809/2011 DATED 1-7-2011. EXHIBIT P5 A TRUE COPY OF THE ORDER DATED 24-8-11 OF THE GOVERNMENT.
EXHIBIT P6 A TRUE COPY OF THE ORDER DATED 16-9-11 ISSUED BY THE PETITIONER.
EXHIBIT P7 A TRUE COPY OF THE COMMUNICATION DATED 1-7-2011 BY THE 2ND RESPONDENT. EXHIBIT P8 A TRUE COPY OF THE HEARING NOTICE DATED 9-8-2011.
EXHIBIT P9 A TRUE COPY OF THE NOTICE DATED 22-8-
EXHIBIT P10 A TRUE COPY OF THE ARGUMENT NOTE SUBMITTED BEFORE THE 1ST RESPONDENT DATED 26-8-11.
EXHIBIT P11 A TRUE COPY OF THE ORDER DATED 30-8-
RESPONDENTS EXHIBITS : NIL //TRUE COPY// PA TO JUDGE
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