Sree Narayana Guru Kripa College ... vs The Kerala State Road Transport ...
2023 Latest Caselaw 504 Ker

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                           PRESENT
        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
 WEDNESDAY, THE 11TH DAY OF JANUARY 2023 / 21ST POUSHA, 1944
                   WP(C) NO. 3310 OF 2013


PETITIONER:

          PATOM THANUPILLAI MEMORIAL CHARITABLE FOUNDATION
          MARUTHOORKONAM, KOTTUKAL P.O., BALARAMAPURAM,
          THIRUVANANTHAPURAM-695501,
          REPRESENTED BY ITS SECRETARY.
          BY ADV SRI.GEORGE POONTHOTTAM

RESPONDENT:

          THE KERALA STATE ROAD TRANSPORT CORPORATION LTD
          THIRUVANANTHAPURAM-695 001,
          REPRESENTED BY ITS MANAGGING DIRECTOR.
          BY ADVS.
          SRI.BABU JOSEPH KURUVATHAZHASCKSRTC

OTHER PRESENT:

          SRI.DEEPU THANKAN, SC(KSRTC)


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 11.01.2023, ALONG WITH WP(C).3315/2013, THE COURT ON THE
SAME DAY DELIVERED THE FOLLOWING:
 W.P.(C).Nos.3310 & 3315 of 2013

                                   2




          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
  WEDNESDAY, THE 11TH DAY OF JANUARY 2023 / 21ST POUSHA,
                                  1944
                     WP(C) NO. 3315 OF 2013
PETITIONER:

           SREE NARAYANA GURU KRIPA COLLEGE OF ARTS AND
           MANAGEMENT (SREE NARAYANA GURU KRIPA TRUST),
           POTHENCODE.P.O., THIRUVANANTHAPURAM-695 584,
           REPRESENTED BY ITS MANAGING TRUSTEE.
           BY ADV SRI.GEORGE POONTHOTTAM

RESPONDENT:

           THE KERALA STATE ROAD TRANSPORT CORPORATION LTD.
           THIRUVANANTHAPURAM,
           REPRESENTED BY ITS MANAGING DIRECTOR.
           BY ADVS.
           SRI.BABU JOSEPH KURUVATHAZHA,SC,KSRTC
           SRI.DEEPU THANKAN, SC, KSRTC


      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.01.2023, ALONG WITH WP(C).3310/2013,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P.(C).Nos.3310 & 3315 of 2013

                                  3




                  P.V.KUNHIKRISHNAN, J.
                   --------------------------------
             W.P.(C).Nos.3310 & 3315 of 2013
            ----------------------------------------------
          Dated this the 11th day of January, 2023


                          JUDGMENT

When these writ petitions came up for consideration,

the learned counsel for the petitioners submitted that the

matters are infructuous.

Therefore, these writ petitions are dismissed as

infructuous.

sd/-

                                         P.V.KUNHIKRISHNAN
JV                                              JUDGE