Safeela Nasrin vs State Of Kerala
2023 Latest Caselaw 454 Ker

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                           PRESENT
        THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
 WEDNESDAY, THE 11TH DAY OF JANUARY 2023 / 21ST POUSHA, 1944
                  OP(CRL.) NO. 643 OF 2022
CRIME NO.0689/2019 OF KUNNAMANGALAM POLICE STATION, KOZHIKODE
   CC 61/2020 OF JUDICIAL MAGISTRATE OF FIRST CLASS COURT,
                        KUNNAMANGALAM
PETITIONER/DE FACTO COMPLAINANT:

          SAFEELA NASRIN
          AGED 25 YEARS
          D/O ALI PALANGAT MALAYIL,CHITHRATH MEETHAL,
          KARANTHOOR,KUNNAMANGALAM,KARANTHUR.P.O
          KOZHIKODE, PIN - 673571

          BY ADVS.
          JOHNSON GOMEZ
          S.BIJU (KIZHAKKANELA)
          SANJAY JOHNSON
          JOHN GOMEZ
          ARUN JOHNY
          PARSHATHY S.R.
          ANN MARIA SEBASTIAN



RESPONDENTS/RESPONDENT/ACCUSED:

    1     STATE OF KERALA
          REPRESENTED BY ITS PUBLIC PROSECUTOR,
          HIGH COURT OF KERALA, ERNAKULAM, PIN - 682031

    2     THE STATION HOUSE OFFICER,
          KUNNAMANGALAM POLICE STATION,
          KUNNAMANGALAM (PO), KOZHIKODE , PIN - 673571

    3     MOHAMMED SHAFEEQ
          AGED 33 YEARS
          S/O SAYIDALAVI KOYAKATTI PARAMBIL, PAKKARA, TIRUR,
          TANALUR, P.O MALAPPURAM, PIN - 676307
 OP(CRL.) NO. 643 OF 2022

                                      2


    4        SAYIDALAVI
             AGED 58 YEARS
             KOYAKATTI PARAMBIL, PAKKARA, TIRUR, TANALUR, P.O
             MALAPPURAM, PIN - 676307

    5        SAFIYA
             AGED 50 YEARS, W/O SAYIDALAVI KOYAKATTI PARAMBIL,
             PAKKARA, TIRUR, TANALUR, P.O MALAPPURAM,
             PIN - 676307

    6        KUNJIMON
             MADEENA TEXTILE, VAILATHUR, TIRUR MALAPPURAM,
             PIN - 676106

    7        AASHIQ S/O SAYIDALAVI , KOYAKATTI PARAMBIL,
             PAKKARA, TIRUR, TANALUR, P.O MALAPPURAM,
             PIN - 676307

             BY SMT.T.V.NEEMA, SR.P.P.


     THIS     OP    (CRIMINAL)   HAVING     COME    UP   FOR    ADMISSION   ON
11.01.2023,        THE   COURT   ON   THE    SAME    DAY       DELIVERED    THE
FOLLOWING:
 OP(CRL.) NO. 643 OF 2022

                                    3




                          JUDGMENT

This Original Petition has been filed seeking expeditious disposal

of C.C.No.61/2020 on the files of the Judicial First Class Magistrate

Court, Kunnamangalam.

2. I have called for a report from the learned Magistrate. The

learned Magistrate reported that the matter could be disposed of within

a period of one year.

Hence, this Original Petition is disposed of with a direction to the

learned Magistrate to dispose of C.C.No.61/2020 on the files of the

Judicial First Class Magistrate Court, Kunnamangalam, within a period

of one year from the date of receipt of a copy of this judgment.

Sd/-

DR.KAUSER EDAPPAGATH, JUDGE AS OP(CRL.) NO. 643 OF 2022

APPENDIX OF OP(CRL.) 643/2022

PETITIONER'S EXHIBITS:

EXHIBITP1 A TRUE COPY OF THE FIR NO.0689/2019 REGISTERED ON 24/10/2019 BEFORE THE KUNNAMANGALAM POLICE STATION

EXHIBIT2 A TRUE COPY OF THE FINAL REPORT NO.

38/2020 DATED 27/01/2020 IN CRIME NO.0689/2019 FILED BEFORE THE JUDICIAL FIRST CLASS MAGISTRATE KUNNAMANGALAM

EXHIBITP3 A TRUE COPY OF THE CASE STATUS IN CC NO.

61 OF 2020 PENDING BEFORE THE JUDICIAL FIRST CLASS MAGISTRATE COURT KUNNAMANGALAM

EXHIBITP4 A TRUE COPY OF THE MARRIAGE CERTIFICATE OF THE RESPONDENT NO. 3, DURING THE PENDENCY OF THE MATRIMONIAL PROCEEDINGS WITH THE PETITIONER