Amritha Fuel Station (Bpcl ... vs The State Police Chief
2023 Latest Caselaw 408 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
               THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
    WEDNESDAY, THE 11TH DAY OF JANUARY 2023 / 21ST POUSHA, 1944
                        WP(C) NO. 20395 OF 2020
PETITIONERS:

    1     AMRITHA FUEL STATION (BPCL DEALER)
          KANDOTH, PAYYANNUR-670 307, REPRESENTED BY ITS
          PROPRIETOR, T.K. SUNAND.
    2     RH. SARVOTHAMA PAI PETROL PUMP (HPCL DEALER),
          PERUMBA,PAYYANNUR-670 307, REPRESENTED BY ITS MANAGING
          PARTNER V.V.RAJAN.
    3     THE MALABAR PRODUCE AGENCY PETROL PUM (HPCL DEALER),
          PERUMBA, PAYYANUR-670 307, REPRESENTED BY ITS MANAGING
          PARTNER MANESH N.K.
          BY ADV V.KRISHNA MENON


RESPONDENTS:

    1     THE STATE POLICE CHIEF
          THIRUVANANTHAPURAM-695 001.
    2     THE DISTRICT POLICE CHIEF,
          KANNUR-670 002.
    3     CIRCLE INSPECTOR OF POLICE,
          PAYYANNUR-670 307.
    4     THE DISTRICT COLLECTOR,
          KANNUR-670 002.
    5     THE DISTRICT LABOUR OFFICER,
          KANNUR-670 002.
    6     KANNUR JILLA COMMITTEE FUEL EMPLOYEES UNION (CITU)
          REG NO. 13/9/2000, C.KANNAN SMARAKA MANDIRAM, KANNUR-
          670001, REPRESENTED BY ITS GENERAL SECRETARY


          BY SRI.T.K.SHAJAHAN-SR.GP



     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
11.01.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P.(C)No.20395 OF 2020

                                 2




                            JUDGMENT

Dated this the 11th day of January, 2023

It is submitted by the learned counsel for

the petitioners that during the pendency of the writ

petition, the matter was settled between the parties

and that there was no law and order issue at

present.

The said submission is recorded. The writ

petition is accordingly closed.

Sd/-

ANU SIVARAMAN JUDGE SSK/11/01 W.P.(C)No.20395 OF 2020

APPENDIX PETITIONER EXHIBITS EXHIBIT P1 TRUE COPY OF THE AGREEMENT EXECUTED BETWEEN 1STY PETITIONER & BPCL FOR SETTING UP A PETROLEUM OUTLET EXHIBIT P2 TRUE COPY OF THE AGREEMENT EXECUTED BETWEEN 2ND PETITIONER & HPCL FOR SETTING UP A PETROLEUM OUTLET EXHIBIT P3 TRUE COPY OF THE AGREEMENT EXECUTED BETWEEN 3RD PETITIONER & HPCL FOR SETTING UP A PETROLEUM OUTLET EXHIBIT P4 TRUE COPY OF THE REPRESENTATION SUBMITTED BY THE KANNUR DISTRICT PETROLEUM DEALERS ASSOCIATION TO THE HON'BLE CHIEF MINISTER EXHIBIT P5 TRUE COPY OF THE REPRESENTATION SUBMITTED BY THE KANNUR DISTRICT PETROLEUM DEALERS ASSOCIATION TO THE SECOND RESPONDENT EXHIBIT P6 TRUE COPY OF THE REPRESENTATION SUBMITTED BY THE KANNUR DISTRICT PETROLEUM DEALERS ASSOCIATION TO THE FOURTH RESPONDENT EXHIBIT P7 TRUE COPY OF THE REPRESENTATION SUBMITTED BY THE KANNUR DISTRICT PETROLEUM DEALERS ASSOCIATION TO THE FIFTH RESPONDENT EXHIBIT P8 TRUE COPY OF THE REPRESENTATION SUBMITTED BY THE FIRST PETITIONER TO THE SECOND RESPONDENT. EXHIBIT P9 TRUE COPY OF THE REPRESENTATION SUBMITTED BY THE FIRST PETITIONER TO THE THIRD RESPONDENT EXHIBIT P10 TRUE COPY OF THE REPRESENTATION SUBMITTED BY THE FIRST PETITIONER TO THE FOURTH RESPONDENT EXHIBIT P11 TRUE COPY OF THE REPRESENTATION SUBMITTED BY THE KANNUR DISTRICT PETROLEUM DEALERS ASSOCIATION TO THE FOURTH RESPONDENT EXHIBIT P12 TRUE COPY OF THE REPRESENTATION SUBMITTED BY THE KANNUR DISTRICT PETROLEUM DEALERS ASSOCIATION TO THE FIFTH RESPONDENT EXHIBIT P13 PHOTOGRAPHS SHOWING THE PRESENT STATE OF THE 1ST PETITIONERS OUTLET EXHIBITP13 (A) PHOTOGRAPH SHOWING THE PRESENT STATE OF THE 2ND PETITIONERS OUTLET EXHIBITP13 (B) PHOTOGRAPHS SHOWING THE PRESENT STATE OF THE 3RD PETITIONERS OUTLET

SSK //TRUE COPY// PA TO JUDGE