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Ahammmed Thayyil vs Puthentharayil Nazar
2023 Latest Caselaw 290 Ker

Citation : 2023 Latest Caselaw 290 Ker
Judgement Date : 6 January, 2023

Kerala High Court
Ahammmed Thayyil vs Puthentharayil Nazar on 6 January, 2023
RFA No.141/2021                               1/1

                     IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      PRESENT
                  THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                                         &
                 THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN
             Friday, the 6th day of January 2023 / 16th Pousha, 1944
                        IA.NO.1/2021 IN RFA NO. 141 OF 2021
                          OS 13/2015 OF SUB COURT, MANJERI
   APPELLANT/PETITONER:

          AHAMMMED THAYYIL, AGED 53, S/O. MUHAMMED HAJI, THAYYIL, THAYYIL
          VEEDU, ANAKKAYAM P.O., MALAPPURAM DISTRICT-676 509.

   RESPONDENTS/RESPONDENTS:

      1. PUTHENTHARAYIL NAZAR, AGED 63, S/O.ABOOBAKER, RAYAMARAKAR HOUSE,
         ENGANDIYOOR AMSOM, KUNDALIYUR DESOM, KUNDALIYUR P.O., CHAVAKKAD
         TALUK, THRISSUR DISTRICT-680 616, REPRESENTED BY HIS POWER OF
         ATTORNEY HODLER KOLOTHVALAPPIL IBRAHIM, AGED 83, S/O.ERAMULAN,
         KOLOTHVALAPIL HOUSE, KURUMATHUR P.O., KARIMBAN (VIA), KURAVATHUR
         AMSOM DESOM, TALIPARAMBA TALUK, KANNUR DISTRICT-670142.

    AND OTHERS.


          Application praying that in the circumstances stated in the

   affidavit filed therewith the High Court be pleased to stay all further

   proceedings pursuant to the judgment and decree in O S No 13 of 2015 dated

   31.10.18 on the file of the Sub Court, Manjeri pending consideration of

   the above appeal in the interest of justice.



          This Application again coming on for orders upon perusing the

   application and the affidavit filed in support thereof and this Court's

   order     dated   01.12.2022,    and    upon      hearing    the   arguments      of
   SRI.G.SREEKUMAR(CHELUR),        Advocate         for   the   petitioner    and    of

   M/S.P.SAMSUDIN, M.ANUROOP, SHYAM NAIR, LIRA A.B., Advocates for R1,

   M/S.MOHAN JACOB GEORGE, P.V.PARVATHY, REENA THOMAS, NIGI GEORGE, Advocates

   for the R2, the court passed the following:

                                          ORDER

Interim order is extended till 14.02.2023.

Sd/- A.MUHAMED MUSTAQUE, JUDGE

Sd/- SHOBA ANNAMMA EAPEN, JUDGE

06-01-2023 /True Copy/ Assistant Registrar

 
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